Judgements

28 September 2016
Supreme Court
3 pages

MEDICAL COUNCIL OF INDIA Vs HARSHITHA .

Bench: ANIL R. DAVE,UDAY UMESH LALIT,L. NAGESWARA RAO
Case number: C.A. No.-009252-009308 / 2016
Diary number: 26661 / 2016
Advocates: GAURAV SHARMA Vs

28 September 2016
Supreme Court
9 pages

NAGARPLAIKA THAKURDWARA Vs KHALIL AHMED .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-009822-009822 / 2016
Diary number: 9676 / 2012
Advocates: KAMLENDRA MISHRA Vs ABHA JAIN

28 September 2016
Supreme Court
9 pages

NITU Vs SHEELA RANI .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-009823-009823 / 2016
Diary number: 21327 / 2015
Advocates: DEVASHISH BHARUKA Vs

28 September 2016
Supreme Court
90 pages

STATE OF H.P Vs RAJESH CHANDER SOOD ETC ETC

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: C.A. No.-009750-009819 / 2016
Diary number: 11613 / 2014
Advocates: PRAGATI NEEKHRA Vs

27 September 2016
Supreme Court
23 pages

R.VENKATA RAMUDU & ANR ETC. Vs STATE OF A.P.TR.SEC..

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-009856-009860 / 2016
Diary number: 7867 / 2009
Advocates: C. S. N. MOHAN RAO Vs SRIDHAR POTARAJU

27 September 2016
Supreme Court
33 pages

SUNIL KUMAR KORI Vs GOPAL DAS KABRA & ORS.ETC.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-009728-009729 / 2016
Diary number: 16162 / 2016
Advocates: RAJESH MAHALE Vs

27 September 2016
Supreme Court
8 pages

ST. MARY'S HOTEL PVT. LTD. Vs T.O. ALEYAS .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: SLP(C) No.-030483-030483 / 2015
Diary number: 23243 / 2015
Advocates: P. K. MANOHAR Vs

27 September 2016
Supreme Court
23 pages

UNION OF INDIA Vs DEVJEE MISHRA

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-000823-000823 / 2013
Diary number: 37801 / 2009
Advocates: ANIL KATIYAR Vs SAMIR ALI KHAN

27 September 2016
Supreme Court
23 pages

SHASHI GAUR Vs N.C.T. OF DELHI .

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-004121-004121 / 2000
Diary number: 20263 / 1999
Advocates: Vs SANGEETA KUMAR

27 September 2016
Supreme Court
35 pages

MAHANADI COALFIELDS LTD. Vs DHANSAR ENGINEERING COMPANY PVT.LTD.&ANR

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-009732-009732 / 2016
Diary number: 6722 / 2013
Advocates: T. G. NARAYANAN NAIR Vs ANUPAM LAL DAS

27 September 2016
Supreme Court
25 pages

GULSHERA KHANAM Vs AFTAB AHMAD

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-009727-009727 / 2016
Diary number: 13108 / 2012
Advocates: EQUITY LEX ASSOCIATES Vs VINAY KUMAR GARG

26 September 2016
Supreme Court
2 pages

BASANT SINGH Vs STATE OF H.P

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009714-009714 / 2016
Diary number: 30216 / 2013
Advocates: E. C. AGRAWALA Vs

26 September 2016
Supreme Court
2 pages

JUGAL KISHORE MISHRA Vs B.P. SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009720-009720 / 2016
Diary number: 14019 / 2015
Advocates: SANTOSH KUMAR TRIPATHI Vs

26 September 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs HARI PRAKASH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009719-009719 / 2016
Diary number: 23108 / 2016
Advocates: ASHWANI KUMAR Vs

26 September 2016
Supreme Court
2 pages

THE CENTRAL PROVIDENT FUND COMMISSIONER, NEW DELHI Vs LALA J.R. EDUCATION SOCIETY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009840-009840 / 2016
Diary number: 26576 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs