Judgements

03 October 2016
Supreme Court
11 pages

BENSON Vs STATE OF KERALA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000958-000958 / 2016
Diary number: 12762 / 2016
Advocates: LAKSHMI N. KAIMAL Vs

03 October 2016
Supreme Court
93 pages

VIKAS YADAV Vs STATE OF U.P AND ORS. ETC. ETC

Bench: DIPAK MISRA,C. NAGAPPAN
Case number: Crl.A. No.-001531-001533 / 2015
Diary number: 15265 / 2015
Advocates: KANHAIYA SINGHAL Vs

03 October 2016
Supreme Court
13 pages

HUBLI-DHARWAD URBAN DEV. AUTHORITY Vs SHEKHAR GOWDA CHENNABSANNAGOWDA P.(D ) LR.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-009934-009934 / 2016
Diary number: 19843 / 2010
Advocates: ANKOLEKAR GURUDATTA Vs BALAJI SRINIVASAN

03 October 2016
Supreme Court
22 pages

SADDIK @ LALO GULAM HUSSEIN SHAIKH Vs STATE OF GUJARAT

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-001999-002000 / 2010
Diary number: 21864 / 2009
Advocates: VIKASH SINGH Vs HEMANTIKA WAHI

03 October 2016
Supreme Court
14 pages

RAJENDRA KUMAR MESHRAM Vs VANSHMANI PRASAD VERMA

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-003797-003797 / 2015
Diary number: 11369 / 2015
Advocates: C. D. SINGH Vs

30 September 2016
Supreme Court
9 pages

VILAS V. SANGHAI Vs SUMERMAL MISHRIMAL BAFNA

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: Crl.A. No.-000181-000181 / 1998
Diary number: 2277 / 1998
Advocates: JAY SAVLA Vs ASHOK MATHUR

30 September 2016
Supreme Court
9 pages

STATE BANK OF PATIALA Vs GENERAL SECRETARY, STAFF UNION .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL,L. NAGESWARA RAO
Case number: C.A. No.-009881-009881 / 2016
Diary number: 777 / 2013
Advocates: SANJAY KAPUR Vs

30 September 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs VIVEK .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009898-009898 / 2016
Diary number: 25495 / 2016
Advocates: GARIMA PRASHAD Vs

30 September 2016
Supreme Court
44 pages

STATE OF UP . Vs Z.U. ANSARI

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: C.A. No.-009886-009886 / 2016
Diary number: 22162 / 2014
Advocates: ABHISHEK CHAUDHARY Vs RAJEEV SINGH

29 September 2016
Supreme Court
1 pages

C.C.E., MUMBAI Vs M/S. DHARAMSI MORARJI CHEMICAL CO.LTD.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-001124-001124 / 2003
Diary number: 18368 / 2002
Advocates: B. KRISHNA PRASAD Vs BHARGAVA V. DESAI

29 September 2016
Supreme Court
13 pages

GOVT. OF BIHAR AND ORS. ETC ETC Vs DAYANAND SINGH ETC. ETC.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-009921-009923 / 2016
Diary number: 3992 / 2015
Advocates: SAMIR ALI KHAN Vs

29 September 2016
Supreme Court
7 pages

SHANKAR HIRANNA RAJANNA Vs MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009877-009877 / 2016
Diary number: 13463 / 2016
Advocates: P. N. PURI Vs

28 September 2016
Supreme Court
16 pages

GUJARAT MARITIME BOARD Vs L&T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009821-009821 / 2016
Diary number: 9595 / 2016
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

28 September 2016
Supreme Court
110 pages

SOMASUNDARAM @ SOMU Vs THE STATE REP. BY THE DEPUTY COMMISSIONER OF POLICE

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Crl.A. No.-000403-000403 / 2010
Diary number: 7870 / 2008
Advocates: RAJESH SINGH CHAUHAN Vs M. YOGESH KANNA

28 September 2016
Supreme Court
16 pages

STATE OF MAHARASHTRA Vs DR. D Y PATIL VIDYAPEETH .

Bench: A.K. SIKRI,L. NAGESWARA RAO
Case number: C.A. No.-009835-009835 / 2016
Diary number: 30110 / 2016
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs