Judgements

06 October 2016
Supreme Court
17 pages

NARENDRA Vs K.MEENA

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-003253-003253 / 2008
Diary number: 15049 / 2006
Advocates: V. N. RAGHUPATHY Vs

06 October 2016
Supreme Court
13 pages

M/S DUGAR TEA INDUSTRIES PVT.LTD. Vs STATE OF ASSAM .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-002806-002806 / 2009
Diary number: 4429 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs CORPORATE LAW GROUP

06 October 2016
Supreme Court
10 pages

RANDHIR @ RANDHIR PAL Vs STATE OF HARYANA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: Crl.A. No.-001580-001580 / 2010
Diary number: 39574 / 2009
Advocates: KUSUM CHAUDHARY Vs MONIKA GUSAIN

06 October 2016
Supreme Court
56 pages

HIRAL P. HARSORA Vs KUSUM NAROTTAMDAS HARSORA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010084-010084 / 2016
Diary number: 8568 / 2015
Advocates: BHARGAVA V. DESAI Vs

05 October 2016
Supreme Court
11 pages

GOV.BODY,L.P SHAHI COLLEGE, PATNA Vs SEEMA MISHRA

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-010010-010010 / 2016
Diary number: 33977 / 2011
Advocates: LAKSHMI RAMAN SINGH Vs JAYANT KUMAR MEHTA

05 October 2016
Supreme Court
13 pages

ANURAG KUMAR SINGH Vs STATE OF UTTARAKHAND .

Bench: SHIVA KIRTI SINGH,L. NAGESWARA RAO
Case number: C.A. No.-008334-008334 / 2013
Diary number: 23178 / 2012
Advocates: SRIDHAR POTARAJU Vs ARUN KUMAR BERIWAL

05 October 2016
Supreme Court
38 pages

LALJIBHAI KADVABHAI SAVALIYA Vs STATE OF GUJARAT .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-010019-010019 / 2016
Diary number: 34176 / 2009
Advocates: GARIMA PRASHAD Vs K. R. SASIPRABHU

04 October 2016
Supreme Court
52 pages

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008245-008246 / 2016
Diary number: 7663 / 2015
Advocates: K. V. VIJAYAKUMAR Vs

04 October 2016
Supreme Court
21 pages

RAJA Vs STATE OF KARNATAKA

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-001767-001767 / 2011
Diary number: 10247 / 2011
Advocates: R. D. UPADHYAY Vs ANITHA SHENOY

04 October 2016
Supreme Court
51 pages

A. AYYASAMY Vs A. PARAMASIVAM

Bench: A.K. SIKRI,D.Y. CHANDRACHUD
Case number: C.A. No.-008245-008246 / 2016
Diary number: 7663 / 2015
Advocates: K. V. VIJAYAKUMAR Vs

04 October 2016
Supreme Court
20 pages

BHAGWAN JAGANNATH MARKAD Vs STATE OF MAHARASHTRA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001516-001516 / 2011
Diary number: 15852 / 2011
Advocates: D. M. NARGOLKAR Vs NISHANT RAMAKANTRAO KATNESHWARKAR

03 October 2016
Supreme Court
40 pages

JOSE @ PAPPACHAN Vs SUB INSPECTOR OF POLICE, KOYILANDY

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000919-000919 / 2013
Diary number: 9645 / 2013
Advocates: SENTHIL JAGADEESAN Vs

03 October 2016
Supreme Court
7 pages

RE-INHUMAN CONDITIONS IN 1382 PRISONS VS Vs STATE OF ASSAM

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: W.P.(C) No.-000406-000406 / 2013
Diary number: 18545 / 2013
Advocates: BY POST Vs

03 October 2016
Supreme Court
32 pages

SYEDA RAHIMUNNISA Vs MALAN BI (DEAD) BY LRS. & ANR.ETC.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002875-002879 / 2010
Diary number: 7980 / 2009
Advocates: K. RAMKUMAR & ASSOCIATES Vs D. MAHESH BABU

03 October 2016
Supreme Court
8 pages

WORKMEN RASTRIYA COLLIERY MAZDOOR SANGH Vs BHARAT COKING COAL LTD.

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-013953-013953 / 2015
Diary number: 32028 / 2012
Advocates: S.K. SINHA Vs