Showing 4246 - 4260 of 41947 judgements
18 October 2016
Supreme Court
29 pages
VATSALA SHENOY Vs JT.COMMISSIONER OF INCOME TAX

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-001234-001234 / 2012
Diary number: 16471 / 2011
Advocates: MOHIT CHAUDHARY Vs B. V. BALARAM DAS

18 October 2016
Supreme Court
33 pages
LANCO ANPARA POWER LTD. Vs STATE OF UTTAR PRADESH .

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-006223-006223 / 2016
Diary number: 18912 / 2015
Advocates: UMESH KUMAR KHAITAN Vs

18 October 2016
Supreme Court
3 pages
THE ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER, PORT BLAIR Vs M/S SURYACHAKRA POWER CORPORATION LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003764-003764 / 2016
Diary number: 12670 / 2016
Advocates: MOHIT PAUL Vs

18 October 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DEVESH CHHABRA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010205-010205 / 2016
Diary number: 32028 / 2016
Advocates: ASHWANI KUMAR Vs

17 October 2016
Supreme Court
1 pages
SUKHWANT KAUR Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010177-010177 / 2016
Diary number: 4021 / 2016
Advocates: SATYENDRA KUMAR Vs

17 October 2016
Supreme Court
2 pages
SUNHERI Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010176-010176 / 2016
Diary number: 1007 / 2016
Advocates: MUSHTAQ AHMAD Vs

17 October 2016
Supreme Court
2 pages
HINDUSTAN AERONAUTICS LTD. Vs STATE OF U.P .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010175-010175 / 2016
Diary number: 5516 / 2016
Advocates: JATIN ZAVERI Vs

17 October 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs USHA DEVI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010207-010207 / 2016
Diary number: 32114 / 2016
Advocates: ASHWANI KUMAR Vs

07 October 2016
Supreme Court
10 pages
ASIKALI AKBARALI GILANI ETC Vs NASIRHUSAIN MAHEBUBBHAI CHAUHAN

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-010122-010123 / 2016
Diary number: 22777 / 2013
Advocates: EJAZ MAQBOOL Vs

07 October 2016
Supreme Court
7 pages
THE MADURAI CORPORATION Vs P. KAYALVIZHI & ANR.

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-010425-010425 / 2014
Diary number: 14488 / 2014
Advocates: ANIL KUMAR MISHRA-I Vs

07 October 2016
Supreme Court
29 pages
TIN PLATE DEALERS ASSN. P. LTD. Vs SATISH CHANDRA SANWALKA .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-000589-000589 / 2010
Diary number: 31168 / 2006
Advocates: NIKHIL NAYYAR Vs KHAITAN & CO.

07 October 2016
Supreme Court
15 pages
ANIL HOBLE Vs KASHINATH JAIRAM SHETYE .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-010212-010213 / 2016
Diary number: 26024 / 2016
Advocates: A. VENAYAGAM BALAN Vs

07 October 2016
Supreme Court
26 pages
UNION OF INDIA Vs M/S MEGHMANI ORGANICS LTD..

Bench: J. CHELAMESWAR,SHIVA KIRTI SINGH,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001679-001679 / 2010
Diary number: 39490 / 2009
Advocates: ARVIND KUMAR SHARMA Vs E. C. AGRAWALA

07 October 2016
Supreme Court
35 pages
SALAM SAMARJEET SINGH Vs THE HIGH COURT OF MANIPUR AT IMPHAL

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: W.P.(C) No.-000294-000294 / 2015
Diary number: 15704 / 2015
Advocates: RAJIV MEHTA Vs

06 October 2016
Supreme Court
12 pages
KAMTA YADAV Vs STATE OF BIHAR

Bench: A.K. SIKRI,N.V. RAMANA
Case number: Crl.A. No.-001266-001266 / 2009
Diary number: 2145 / 2008
Advocates: SHIV SAGAR TIWARI Vs GOPAL SINGH