Judgements

24 October 2016
Supreme Court
2 pages

CENTRAL AGRICULTURAL RESEARCH INST.&ANR. Vs PRESIDING OFFICER, LABOUR COURT .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001718-001719 / 2001
Diary number: 1505 / 2001
Advocates: PRAVEEN SWARUP Vs SANGEETA KUMAR

21 October 2016
Supreme Court
21 pages

BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

21 October 2016
Supreme Court
94 pages

UNION OF INDIA Vs M/S. CIPLA LTD.

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-000329-000329 / 2005
Diary number: 13989 / 2004
Advocates: B. KRISHNA PRASAD Vs MANIK KARANJAWALA

21 October 2016
Supreme Court
18 pages

HET RAM BENIWAL Vs RAGHUVEER SINGH .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: Crl.A. No.-000463-000463 / 2006
Diary number: 9867 / 2006
Advocates: PRASHANT BHUSHAN Vs

21 October 2016
Supreme Court
9 pages

STATE OF J & K Vs VICHAR KRANTI INTERNATIONAL

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-010286-010286 / 2016
Diary number: 15041 / 2012
Advocates: ASHOK MATHUR Vs DEEPAK GOEL

21 October 2016
Supreme Court
6 pages

LALA LAXMAN KIRDAT & ETC. Vs STATE OF MAHARASHTRA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010237-010238 / 2016
Diary number: 37167 / 2014
Advocates: S.M. JADHAV AND COMPANY Vs

20 October 2016
Supreme Court
19 pages

HARBEER SINGH Vs SHEESHPAL .

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-001624-001625 / 2013
Diary number: 11189 / 2012
Advocates: KRISHNANAND PANDEYA Vs MADHURIMA TATIA

20 October 2016
Supreme Court
42 pages

YOGESH SINGH Vs MAHABEER SINGH .

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-001482-001482 / 2013
Diary number: 13137 / 2012
Advocates: ADITYA SINGH Vs (MRS. ) VIPIN GUPTA

20 October 2016
Supreme Court
2 pages

KULDEEP SINGH Vs RAJINDER KUMAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010223-010223 / 2016
Diary number: 11824 / 2016
Advocates: ASHOK K. MAHAJAN Vs

18 October 2016
Supreme Court
11 pages

VIVEK BATRA Vs U.O.I

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: Crl.A. No.-002491-002491 / 2014
Diary number: 36352 / 2013
Advocates: PRADEEP KUMAR BAKSHI Vs

18 October 2016
Supreme Court
58 pages

VIKAS SANKHALA & ORS ETC Vs VIKAS KUMAR AGARWAL & ORS ETC

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-003545-003549 / 2016
Diary number: 22120 / 2013
Advocates: AISHWARYA BHATI Vs

18 October 2016
Supreme Court
42 pages

TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD. (TANGEDCO), REP. BY ITS CHAIRMAN AND MANAGING Vs CSEPDI - TRISHE CONSORTIUM, REP. BY ITS MANAGING DIRECTOR

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-010182-010183 / 2016
Diary number: 32211 / 2015
Advocates: B. BALAJI Vs

18 October 2016
Supreme Court
29 pages