Showing 4216 - 4230 of 41947 judgements
28 October 2016
Supreme Court
13 pages
SHYAM PAL Vs DAYAWATI BESOYA

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-000988-000989 / 2016
Diary number: 14629 / 2016
Advocates: PRIYA PURI Vs

28 October 2016
Supreme Court
22 pages
COMMR.COMMERCIAL TAX U.P. Vs M/S OSWAL GREENTECH LIMITED

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-010430-010430 / 2016
Diary number: 16945 / 2012
Advocates: RAVI PRAKASH MEHROTRA Vs

28 October 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs NAFE SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010431-010431 / 2016
Diary number: 31709 / 2016
Advocates: ASHWANI KUMAR Vs

28 October 2016
Supreme Court
36 pages
COMMR.OF COMMERCIAL TAX Vs M/S BAJAJ AUTO LTD.

Bench: SHIVA KIRTI SINGH,R.K. AGRAWAL
Case number: C.A. No.-005913-005920 / 2008
Diary number: 34853 / 2007
Advocates: KIRTI RENU MISHRA Vs K J JOHN AND CO

28 October 2016
Supreme Court
2 pages
PREM CHAND SHARMA Vs SHIV PRASAD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010432-010432 / 2016
Diary number: 2992 / 2016
Advocates: YASH PAL DHINGRA Vs

27 October 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs AMAN

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010413-010413 / 2016
Diary number: 24194 / 2016
Advocates: GARIMA PRASHAD Vs

27 October 2016
Supreme Court
41 pages
T.S.DAS Vs UNION OF INDIA

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-002147-002147 / 2011
Diary number: 15588 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL KATIYAR

26 October 2016
Supreme Court
19 pages
NAVJOT SINGH SIDHU Vs OM PRAKASH SONI .

Bench: RANJAN GOGOI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-010353-010353 / 2016
Diary number: 11812 / 2011
Advocates: GAURAV SHARMA Vs V. K. SIDHARTHAN

26 October 2016
Supreme Court
50 pages
SATYA PAL ANAND Vs STATE OF M.P. .

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: C.A. No.-006673-006673 / 2014
Diary number: 29226 / 2011
Advocates: PETITIONER-IN-PERSON Vs MISHRA SAURABH

26 October 2016
Supreme Court
15 pages
KAIL LTD. FORMERLY KITCHEN APPL.(I) LD. Vs STATE OF KERALA TR.JT.COMMR.(LAW)

Bench: SHIVA KIRTI SINGH,R.K. AGRAWAL
Case number: C.A. No.-004283-004284 / 2013
Diary number: 32814 / 2011
Advocates: S. S. SHROFF Vs JOGY SCARIA

26 October 2016
Supreme Court
6 pages
DRAVYA FINANCE PVT.LTD Vs S.K. ROY .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,R. BANUMATHI
Case number: R.P.(C) No.-003538-003538 / 2016
Diary number: 34271 / 2016
Advocates: PUNEET SINGH BINDRA Vs

26 October 2016
Supreme Court
102 pages
STATE OF PUNJAB Vs JAGJIT SINGH

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: C.A. No.-000213-000213 / 2013
Diary number: 5577 / 2011
Advocates: JAGJIT SINGH CHHABRA Vs

26 October 2016
Supreme Court
2 pages
CHETAN SINGH & ORS. ETC. ETC. Vs CHETAN SINGH . ETC. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010402-010404 / 2016
Diary number: 23409 / 2014
Advocates: SUBHASISH BHOWMICK Vs

24 October 2016
Supreme Court
10 pages
SAROJ AGARWALLA(DEAD) THR LR ABHISHEK AGRAWALLA Vs YASHEEL JAIN

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-000473-000473 / 2009
Diary number: 22874 / 2007
Advocates: K. V. VIJAYAKUMAR Vs

24 October 2016
Supreme Court
1 pages
RIHANA Vs STATE OF U.P .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010313-010313 / 2016
Diary number: 33007 / 2016
Advocates: PRAVEEN SWARUP Vs