Showing 4201 - 4215 of 41947 judgements
09 November 2016
Supreme Court
10 pages
MADHURI GHOSH Vs DEBOBROTO DUTTA

Bench: R.K. AGRAWAL,ROHINTON FALI NARIMAN
Case number: C.A. No.-010742-010742 / 2016
Diary number: 38203 / 2013
Advocates: NIKHIL MAJITHIA Vs

09 November 2016
Supreme Court
46 pages
MAHAVIR SINGH Vs STATE OF MADHYA PRADESH

Bench: A.K. SIKRI,N.V. RAMANA
Case number: Crl.A. No.-001141-001141 / 2007
Diary number: 15236 / 2007
Advocates: S. R. SETIA Vs C. D. SINGH

08 November 2016
Supreme Court
43 pages
VOLUNTARY HEALTH ASS. OF PUNJAB Vs UNION OF INDIA .

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000349-000349 / 2006
Diary number: 18799 / 2006
Advocates: JYOTI MENDIRATTA Vs

08 November 2016
Supreme Court
41 pages
COMMERCIAL TAX OFFICER Vs STATE BANK OF INDIA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-001798-001798 / 2005
Diary number: 1398 / 2004
Advocates: PARIJAT SINHA Vs CHIRA RANJAN ADDY

08 November 2016
Supreme Court
19 pages
NATHIYA Vs STATE TR.INSP.OF POLICE,VELLORE

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001015-001015 / 2010
Diary number: 21748 / 2009
Advocates: RAKESH K. SHARMA Vs B. BALAJI

08 November 2016
Supreme Court
9 pages
BHUPINDER SINGH BAWA Vs ASHA DEVI

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-009941-009941 / 2014
Diary number: 28497 / 2014
Advocates: VINAY GARG Vs

08 November 2016
Supreme Court
13 pages
M/S WELSPUN PROJECTS LTD. Vs DIRECTOR, STATE TRANSPORT PUNJAB

Bench: ANIL R. DAVE,R.K. AGRAWAL,L. NAGESWARA RAO
Case number: C.A. No.-004944-004945 / 2016
Diary number: 6838 / 2012
Advocates: PAREKH & CO. Vs ABHAY KUMAR

08 November 2016
Supreme Court
13 pages
STATE BANK OF PATIALA Vs MUKESH JAIN

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-000210-000210 / 2007
Diary number: 25793 / 2005
Advocates: B. K. SATIJA Vs

08 November 2016
Supreme Court
13 pages
OASIS DEALCOM PVT. LTD. Vs KHAZANA DEALCOMM PVT.LTD. .

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-010676-010677 / 2016
Diary number: 33638 / 2011
Advocates: PETITIONER-IN-PERSON Vs CHIRAG M. SHROFF

08 November 2016
Supreme Court
2 pages
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs JAI KISHAN GOEL

Bench: R.K. AGRAWAL,ROHINTON FALI NARIMAN
Case number: C.A. No.-010741-010741 / 2016
Diary number: 36966 / 2015
Advocates: S. JANANI Vs

08 November 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAMESH SINGH .

Bench: R.K. AGRAWAL,ROHINTON FALI NARIMAN
Case number: C.A. No.-010745-010745 / 2016
Diary number: 30638 / 2016
Advocates: BINU TAMTA Vs

07 November 2016
Supreme Court
2 pages
B A VANI Vs UNION OF INDIA AND ANOTHER

Bench: KURIAN JOSEPH,R.K. AGRAWAL
Case number: W.P.(C) No.-000530-000530 / 2016
Diary number: 38462 / 2015
Advocates: PETITIONER-IN-PERSON Vs

07 November 2016
Supreme Court
37 pages
PRAMOD JAIN Vs SEBI

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-009103-009103 / 2014
Diary number: 31379 / 2014
Advocates: KHAITAN & CO. Vs

28 October 2016
Supreme Court
14 pages
PRATAP SINGH YADAV Vs HUDA

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-010418-010419 / 2016
Diary number: 17210 / 2013
Advocates: PRAKASH KUMAR SINGH Vs

28 October 2016
Supreme Court
39 pages
SRI MAIREMBAM PRITHVIRAJ @ PRITHIBIRAJ SINGH Vs SHRI PUKHREM SHARATCHANDRA SINGH

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-002649-002649 / 2016
Diary number: 8784 / 2016
Advocates: PUNAM KUMARI Vs