Judgements

Showing 4186 - 4200 of 41947 judgements
15 November 2016
Supreme Court
31 pages
ANANTHESH BHAKTA REPTD. BY MOTER USHA A BHAKTA Vs NAYANA S. BHAKTA

Bench: R.K. AGRAWAL,ASHOK BHUSHAN
Case number: C.A. No.-010837-010837 / 2016
Diary number: 28250 / 2014
Advocates: ANJANA CHANDRASHEKAR Vs

15 November 2016
Supreme Court
8 pages
STATE OF UTTAR PRADESH AND 2 ORS. Vs DHIRENDRA PAL SINGH

Bench: J. CHELAMESWAR,PRAFULLA C. PANT
Case number: C.A. No.-010866-010866 / 2016
Diary number: 31352 / 2016
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs

15 November 2016
Supreme Court
48 pages
IDBI TRUSTEESHIP SERVICES LTD. Vs HUBTOWN LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010860-010860 / 2016
Diary number: 33244 / 2015
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

15 November 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SHIREEN SUBRAMANYA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010859-010859 / 2016
Diary number: 26471 / 2016
Advocates: GARIMA PRASHAD Vs

11 November 2016
Supreme Court
9 pages
NOIDA TOLL BRIDGE COMPANY LTD. Vs FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION AND ORS

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: SLP(C) No.-033403-033403 / 2016
Diary number: 36526 / 2016
Advocates: KARANJAWALA & CO. Vs

11 November 2016
Supreme Court
14 pages
E.R. KUMAR Vs UNION OF INDIA

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: W.P.(C) No.-000055-000055 / 2003
Diary number: 2049 / 2003
Advocates: PETITIONER-IN-PERSON Vs

11 November 2016
Supreme Court
2 pages
MANAGING DIRECTOR, U.P. RAJYA SAHAKARI KRISHI EVAM GRAMYA VIKAS BANK LTD Vs SUBHASH CHANDRA AWASTHI

Bench: ANIL R. DAVE,A.M. KHANWILKAR
Case number: C.A. No.-010868-010868 / 2016
Diary number: 34291 / 2016
Advocates: SUNIL KUMAR JAIN Vs

11 November 2016
Supreme Court
780 pages
JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Bench: T.S. THAKUR,A.K. SIKRI,S.A. BOBDE,SHIVA KIRTI SINGH,N.V. RAMANA
Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

11 November 2016
Supreme Court
15 pages
ARJUN GOPAL Vs UNION OF INDIA .

Bench: T.S. THAKUR,A.K. SIKRI,S.A. BOBDE
Case number: W.P.(C) No.-000728-000728 / 2015
Diary number: 32461 / 2015
Advocates: POOJA DHAR Vs

11 November 2016
Supreme Court
3 pages
DELHI DEVELOPMENT AUTHORITY Vs S.K. GARG .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010806-010806 / 2016
Diary number: 32113 / 2016
Advocates: ASHWANI KUMAR Vs

11 November 2016
Supreme Court
2 pages
M/S MACKINTOSH BURN LTD. Vs M/S. SARKAR & CHOWDHURY ENTERPRISES PVT. LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010807-010807 / 2016
Diary number: 32331 / 2016
Advocates: DHARITRY PHOOKAN Vs

10 November 2016
Supreme Court
36 pages
MANGANESE ORE INDIA LTD. Vs STATE OF M.P..

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002464-002464 / 2016
Diary number: 7560 / 2012
Advocates: T. G. NARAYANAN NAIR Vs B. S. BANTHIA

10 November 2016
Supreme Court
45 pages
U/A 143(1) OF THE CONSTITUTION OF INDIA Vs ...

Bench: ANIL R. DAVE,PINAKI CHANDRA GHOSE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL,AMITAVA ROY
Case number: SPL.REF. No.-000001-000001 / 2004
Diary number: 16156 / 2004
Advocates: BY POST Vs EJAZ MAQBOOL

10 November 2016
Supreme Court
34 pages
MANGANESE ORE INDIA LTD. Vs STATE OF M.P..

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-002464-002464 / 2016
Diary number: 7560 / 2012
Advocates: T. G. NARAYANAN NAIR Vs B. S. BANTHIA

09 November 2016
Supreme Court
0 pages
V. LAVANYA Vs THE STATE OF TAMIL NADU .

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-010700-010700 / 2016
Diary number: 35119 / 2014
Advocates: T. HARISH KUMAR Vs