Showing 406 - 420 of 41947 judgements
05 December 2019
Supreme Court
19 pages
STATION HOUSE OFFICER CBI/ACB/BANGALORE Vs B.A. SRINIVASAN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001837-001837 / 2019
Diary number: 17603 / 2019
Advocates: ARVIND KUMAR SHARMA Vs N. ANNAPOORANI

05 December 2019
Supreme Court
16 pages
MAHIPAL Vs RAJESH KUMAR @ POLIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001843-001843 / 2019
Diary number: 21884 / 2019
Advocates: KARAN BHARIHOKE Vs

05 December 2019
Supreme Court
48 pages
STATE OF NCT OF DELHI Vs SHIV CHARAN BANSAL

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-002248-002248 / 2010
Diary number: 24400 / 2009
Advocates: B. V. BALARAM DAS Vs V. K. SIDHARTHAN

05 December 2019
Supreme Court
11 pages
BSES YAMUNA POWER LTD. Vs GHANSHYAM CHAND SHARMA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009076-009076 / 2019
Diary number: 26484 / 2017
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

05 December 2019
Supreme Court
4 pages
M/S BHUWALKA STEEL INDUSTRIES.LTD Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007823-007823 / 2014
Diary number: 1704 / 2014
Advocates: M. P. DEVANATH Vs

04 December 2019
Supreme Court
60 pages
THE GREAT EASTERN SHIPPING CO. LTD. Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003383-003383 / 2004
Diary number: 7949 / 2004
Advocates: E. C. AGRAWALA Vs V. N. RAGHUPATHY

04 December 2019
Supreme Court
17 pages
THE STATE OF ODISHA Vs MANJU NAIK

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-009204-009204 / 2019
Diary number: 16970 / 2017
Advocates: ANINDITA PUJARI Vs

04 December 2019
Supreme Court
37 pages
P. CHIDAMBARAM Vs DIRECTORATE OF ENFORCEMENT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-001831-001831 / 2019
Diary number: 41156 / 2019
Advocates: JAYANT MOHAN Vs

04 December 2019
Supreme Court
22 pages
THE MAHARASHTRA STATE CO-OPERATIVE BANK LTD. THROUGH ITS DEPUTY MANAGER AKSHAY NAGARNAIK Vs BABULAL LADE

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-000232-000232 / 2016
Diary number: 43149 / 2015
Advocates: M. Y. DESHMUKH Vs

04 December 2019
Supreme Court
29 pages
HARBHAJAN SINGH . Vs STATE OF PUNJAB .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-003674-003674 / 2009
Diary number: 60078 / 2009
Advocates: P. N. PURI Vs KAMALDEEP GULATI

03 December 2019
Supreme Court
18 pages
KEYSTONE REALTORS PVT. LTD. Vs ANIL V. THARTHARE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002435 / 2019
Diary number: 7891 / 2019
Advocates: Aman Raj Gandhi Vs

03 December 2019
Supreme Court
12 pages
BHAWNA BAI Vs GHANSHYAM

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001820-001820 / 2019
Diary number: 21929 / 2019
Advocates: BIJAN KUMAR GHOSH Vs

03 December 2019
Supreme Court
55 pages
M/S EMBASSY PROPERTY DEVELOPMENTS PVT. LTD. Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: C.A. No.-009170-009170 / 2019
Diary number: 33953 / 2019
Advocates: MADHUSMITA BORA Vs

03 December 2019
Supreme Court
27 pages
JAGJEET SINGH LYALLPURI (DEAD) THROUGH L.RS. Vs M/S UNITOP APARTMENTS AND BUILDERS LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-000692-000692 / 2016
Diary number: 36908 / 2015
Advocates: ASHOK K. MAHAJAN Vs SIBO SANKAR MISHRA

03 December 2019
Supreme Court
14 pages
C.C.E.,VADODARA Vs GUJARAT NARMADA VALLEY FER. CO. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004189-004196 / 2010
Diary number: 19006 / 2009
Advocates: B. KRISHNA PRASAD Vs