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01 December 1950
Supreme Court 11 pages YESWANT DEORAO DESHMUKH Vs WALCHAND RAMCHAND KOTHARI.
Case number: Appeal (civil) 37 of 1950 |
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01 December 1950
Supreme Court 8 pages RAJA KAMALA RANJAN ROY Vs BAIJNATH BAJORIA.
Case number: Writ Petition(Criminal) 4 of 1950 |
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01 December 1950
Supreme Court 5 pages MANGAN LAL DEOSHI Vs MOHAMMAD MOINUL HAOQUE & OTHERS.
Case number: Writ Petition(Criminal) 94 of 1949 |
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30 November 1950
Supreme Court 5 pages SETH PREMCHAND SATRAMDAS Vs THE STATE OF BIHAR.
Case number: Appeal (civil) 61 of 1950 |
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30 November 1950
Supreme Court 0 pages A.M. MAIR & CO. Vs GORDHANDASS SAGARMULL.
Bench: FAZAL ALI,SAIYID |
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14 November 1950
Supreme Court 8 pages SARJU PERSHAD Vs RAJA JWALESHWARI PRATAP NARAIN SINGH AND OTHERS
Case number: Appeal (civil) 70 of 1949 |
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14 November 1950
Supreme Court 10 pages RAM GOPAL Vs NAND LAL AND OTHERS
Case number: Appeal (civil) 59 of 1949 |
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08 November 1950
Supreme Court 6 pages CHINTAMAN RAO Vs THE STATE OF MADHYA PRADESHRAM KRISHNAV.THE STATE OF MADHY
Bench: KANIA, HIRALAL J. (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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21 October 1950
Supreme Court 8 pages GNANAMBAL AMMAL Vs T. RAJU AYYAR AND OTHERS.
Case number: Appeal (civil) 13 of 1950 |
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17 October 1950
Supreme Court 8 pages MOHINDER SINGH Vs THE STATE
Case number: Appeal (crl.) 10 of 1950 |
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17 October 1950
Supreme Court 10 pages SRI RANGA NILAYAM RAMA KRISHNA RAO Vs KANDOKORI CHELLAYAMMA alias MANGAMMA AND ANOTHER
Case number: Appeal (civil) 56-57 of 1949 |
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13 October 1950
Supreme Court 4 pages [IN THE SUPREME COURT OF INDIA (HYDERABAD).]NARHARI AND OT Vs SHANKAR AND OTHERS.
Bench: NAIK R.S. |
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12 October 1950
Supreme Court 5 pages [IN THE SUPREME COURT OF INDIA (HYDERABAD).]CO-OPERATIVE Vs NANDLAL
Bench: MAHAJAN,MEHR CHAND |
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12 October 1950
Supreme Court 5 pages [IN THE SUPREME COURT OF INDIA (HYDERABAD).]KAPORE CHAND Vs KADAR UNNISA BEGUM AND OTHERS
Bench: SIDDIQUI KHALILUZZAMAN J. |
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15 September 1950
Supreme Court 74 pages PROVINCE OF BOMBAY Vs KUSALDAS S. ADVANI AND OTHERS
Case number: Appeal (civil) 3 of 1949 |