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27 March 1951
Supreme Court 13 pages RAJA BRAJA SUNDAR DEB Vs MONI BEHARA AND OTHERS
Case number: Appeal (civil) 42 of 1948 |
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19 March 1951
Supreme Court 7 pages RAM DHAN LAL AND OTHERS. Vs RADHE SHAM AND OTHERS
Case number: Appeal (civil) 41 of 1949 |
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19 March 1951
Supreme Court 7 pages RAVULA HARIPRASADA RAO Vs THE STATE.
Case number: Appeal (crl.) 15 of 1950 |
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19 March 1951
Supreme Court 7 pages R.R. CHARI Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 1 of 1950 |
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16 March 1951
Supreme Court 17 pages JANARDAN REDDY AND OTHERS Vs THE STATE OF HYDERABAD AND OTHERS.KULLURI YELLADU AND OTHE
Bench: FAZAL ALI, SAIYID,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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14 March 1951
Supreme Court 8 pages SREE SREE ISWAR GOPAL JIEU THAKUR Vs PRATAPMAL BAGARIA AND OTHERS.(Civil Appeal No. 95 of 1949)
Case number: Appeal (civil) 95 of 1949 |
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05 March 1951
Supreme Court 7 pages SANTOSH KUMAR JAIN Vs THE STATE.UNION OF INDIA--Intervener.
Case number: Appeal (crl.) 3 of 1950 |
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05 March 1951
Supreme Court 7 pages V. RAMASWAMI AYYANGAR AND OTHERS Vs T.N.V. KAILASA THEVAR.
Case number: Appeal (civil) 32 of 1950 |
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02 March 1951
Supreme Court 6 pages D. STEPHENS Vs NOSIBOLLA
Case number: Appeal (crl.) 19 of 1950 |
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02 March 1951
Supreme Court 6 pages ARJAN SINGH alias PURAN Vs KARTAR SINGH AND OTHERS.
Case number: Appeal (civil) 31 of 1950 |
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23 February 1951
Supreme Court 7 pages UJAGAR SINGH Vs THE STATE OF THE PUNJABandJAGJIT SINGHv.THE STATE OF THE P
Bench: FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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23 February 1951
Supreme Court 5 pages CHANDRASINGH MANIBHAI AND OTHERS Vs SURJIT LAL LADHAMAL CHHABDAAND OTHERS.
Case number: Appeal (civil) 57 of 1950 |
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09 February 1951
Supreme Court 5 pages SRINIVAS RAM KUMAR Vs MAHABIR PRASAD AND OTHERS.
Case number: Appeal (civil) 82 of 1949 |
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09 February 1951
Supreme Court 5 pages COL. D.I.MAC PHERSON Vs M.N. APPANNA AND ANOTHER.
Case number: Appeal (civil) 35 of 1950 |
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05 February 1951
Supreme Court 7 pages FATMA HAJI ALl MOHAMMAD HAJIAND OTHERS Vs THE STATE OF BOMBAY.
Case number: Appeal (civil) 28 of 1950 |