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23 May 1951
Supreme Court 148 pages In re THE DELHI LAWS ACT, 1912,THE AJMER-MERWARA (EXTENSIO Vs THE PART C STATES (LAWS) ACT, 1950.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K. & DAS, S.R. & BOSE, VIVIAN |
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23 May 1951
Supreme Court 4 pages MANOHAR LAL Vs THE STATE
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,MAHAJAN, MEHR CHAND,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN |
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14 May 1951
Supreme Court 8 pages KARNANI INDUSTRIAL BANK, LIMITED Vs THE PROVINCE OF BENGAL AND OTHERS
Case number: Appeal (civil) 58 of 1950 |
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08 May 1951
Supreme Court 11 pages MUMMAREDDI NAGI REDDI AND OTHERS Vs PITTI DURAIRAJA NAIDU AND OTHERS
Case number: Appeal (civil) 51 of 1950 |
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07 May 1951
Supreme Court 12 pages BHAGWATI PRASAD SAH AND OTHERS Vs DULHIN RAMESHWARI JUERAND ANOTHER.
Bench: MUKHERJEA,B.K. |
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07 May 1951
Supreme Court 22 pages S. KRISHNAN AND OTHERS Vs THE STATE OF MADRAS(AND OTHER PETITIONS)UNION OF INDIA--In
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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04 May 1951
Supreme Court 6 pages EASTERN INVESTMENTS LTD. Vs COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Case number: Appeal (civil) 89 of 1950 |
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04 May 1951
Supreme Court 14 pages KUMAR PASHUPATINATH MALIA & ANOTHER Vs DEBA PROSANNA MUKHERJEE.
Case number: Appeal (civil) 90 of 1950 |
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04 May 1951
Supreme Court 8 pages BISHUNDEO NARAIN AND ANOTHER Vs SEOGENI RAI AND JAGERNATH
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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02 May 1951
Supreme Court 9 pages SUKHDEV SINGH Vs MAHARAJA BAHADUR OF GIDHAUR
Case number: Appeal (civil) 29 of 1950 |
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09 April 1951
Supreme Court 6 pages THE STATE OF MADRAS Vs SRIMATHI CHAMPAKAM DORAIRAJANandTHE STATE OF MADRASv.C.R.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K. & DAS, S. R. & BOSE, VIVIAN |
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09 April 1951
Supreme Court 31 pages THE UNITED COMMERCIAL BANK LTD. Vs THEIR WORKMEN(and other cases)UNION OF INDIA--Intervener.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K. & DAS, S.R. & BOSE, VIVIAN |
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09 April 1951
Supreme Court 0 pages B. VENKATARAMANA Vs STATE OF TAMIL NADU & ANR.
Bench: H.L. KANIA (CJ),S.FAZAL ALI,M.P. SASTRI,M.C. MAHAJAN,S.R. DAS |
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06 April 1951
Supreme Court 31 pages STATE OF SERAIKELLA Vs UNION OF INDIA AND ANOTHER(Suit No. 1 of 1950)STATE OF DHE
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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06 April 1951
Supreme Court 15 pages RAM SINGH Vs THE STATE OF DELHI AND ANOTHERBALRAJ KHANNAv.THE STATE OF
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN |