Showing 4171 - 4185 of 41947 judgements
18 November 2016
Supreme Court
30 pages
H.P. STATE ELECTRICITY BOARD LTD Vs MAHESH DAHIYA

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-010913-010913 / 2016
Diary number: 26050 / 2015
Advocates: NARESH K. SHARMA Vs

18 November 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SURESH KR. GOEL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010946-010946 / 2016
Diary number: 9524 / 2016
Advocates: GARIMA PRASHAD Vs

18 November 2016
Supreme Court
2 pages
BOWRING INSTITUTE Vs B.S. ASHOK

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010947-010947 / 2016
Diary number: 32011 / 2013
Advocates: GAUTAM NARAYAN Vs

18 November 2016
Supreme Court
2 pages
THE UNITED COMMERCIAL BANK Vs GANGADHAR MOHANTY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010948-010948 / 2016
Diary number: 26200 / 2014
Advocates: ARTI SINGH Vs

18 November 2016
Supreme Court
26 pages
BAIJNATH Vs STATE OF M P

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001097-001097 / 2016
Diary number: 37953 / 2014
Advocates: RAMESHWAR PRASAD GOYAL Vs

18 November 2016
Supreme Court
35 pages
GHANSHYAM SARDA Vs SASHIKANT JHA, DIRECTOR M/S JK JUTE MILLS CO. LTD. .

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000338-000338 / 2014
Diary number: 22091 / 2014
Advocates: GAURAV KEJRIWAL Vs

18 November 2016
Supreme Court
12 pages
PRESI. SECY, J.K.SYNTS.MAZ.UN.,KOTA&ANR Vs ARFAT PETROCHEMICALS PVT.LTD .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-008597-008597 / 2010
Diary number: 3932 / 2010
Advocates: NILOFAR KHAN Vs E. C. AGRAWALA

18 November 2016
Supreme Court
2 pages
UOI Vs M/S DEEPAK INTERNATIONAL LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010945-010945 / 2016
Diary number: 5350 / 2014
Advocates: ANIL KATIYAR Vs

17 November 2016
Supreme Court
34 pages
P.M.ABUBAKAR Vs STATE OF KARNATAKA .

Bench: ANIL R. DAVE,A.M. KHANWILKAR
Case number: C.A. No.-010894-010895 / 2016
Diary number: 28718 / 2012
Advocates: RAJEEV SINGH Vs RAJESH MAHALE

17 November 2016
Supreme Court
21 pages
E. SUBBULAKSHMI Vs SECRETARY TO GOVERNMENT & ORS.

Bench: ANIL R. DAVE,A.M. KHANWILKAR
Case number: Special Leave Petition (crl.) 5857 of 2016

16 November 2016
Supreme Court
12 pages
SAHEB REDDY Vs SHARANAPPA

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-000901-000901 / 2014
Diary number: 13893 / 2012
Advocates: ABDUL AZEEM KALEBUDDE Vs GUNTUR PRABHAKAR

16 November 2016
Supreme Court
19 pages
VINESHKUMAR MAVJIBHAI PARMAR Vs DETHALI GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD. .

Bench: J. CHELAMESWAR,PRAFULLA C. PANT
Case number: C.A. No.-003888-003888 / 2015
Diary number: 9960 / 2015
Advocates: ANITHA SHENOY Vs

16 November 2016
Supreme Court
29 pages
SRIKANT ROY Vs STATE OF JHARKHAND .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-010874-010874 / 2016
Diary number: 8712 / 2009
Advocates: AMIT KUMAR Vs SHIV RAM SHARMA

15 November 2016
Supreme Court
31 pages
ANANTHESH BHAKTA REPTD. BY MOTER USHA A BHAKTA Vs NAYANA S. BHAKTA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-010837-010837 / 2016
Diary number: 28250 / 2014
Advocates: ANJANA CHANDRASHEKAR Vs

15 November 2016
Supreme Court
48 pages
IDBI TRUSTEESHIP SERVICES LTD. Vs HUBTOWN LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010860-010860 / 2016
Diary number: 33244 / 2015
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs