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18 March 1952
Supreme Court 0 pages GUNUPATI KESHAVRAM REDDY Vs NAFISUL HASAN & STATE OF U.P.
Bench: M.P. SASTRI (CJ),M.C. MAHAJAN,B.K. MUKHERJEA,S.R. DAS,N.C. AIYAR |
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17 March 1952
Supreme Court 10 pages VEERAPPA PILLAI Vs RAMAN & RAMAN LTD. and OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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07 March 1952
Supreme Court 15 pages PANNALAL AND ANOTHER Vs MST. NARAINI AND OTHERS.
Case number: Appeal (civil) 57 of 1951 |
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07 March 1952
Supreme Court 5 pages MAHANT PRAGDASJI GURU BHAGWANDASJI Vs PATEL ISHWARLALBHAI NARSIBHAI ANDOTHERS
Case number: Appeal (civil) 99 of 1951 |
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04 March 1952
Supreme Court 11 pages KASHMIRA SINGH Vs STATE OF MADHYA PRADESH.
Case number: Appeal (crl.) 53 of 1951 |
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27 February 1952
Supreme Court 0 pages SRI RAM Vs NOTIFIED AREA COMMITTEE KHATAULI & ANR.
Bench: M.P. SASTRI (CJ),M.C. MAHAJAN,B.K. MUKHERJEA,S.R. DAS,N.C. AIYAR |
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27 February 1952
Supreme Court 7 pages MOHAMMAD YASIN Vs THE TOWN AREA COMMITTEE,JALALABAD AND ANOTHER.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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27 February 1952
Supreme Court 28 pages KATHI RANING RAWAT Vs THE STATE OF SAURASHTRA.
Bench: SASTRI, M. PATANJALI (CJ),FAZAL ALI, SAIYID,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,AIYAR, N.C. & BOSE, VIVIAN & DAS, S.R. |
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25 February 1952
Supreme Court 8 pages RUBY GENERAL INSURANCE CO. LTD. Vs PEAREY LAL KUMAR AND ANOTHER.
Case number: Appeal (civil) 163 of 1951 |
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22 February 1952
Supreme Court 7 pages KASHINATH BHASKAR DATAR Vs BHASKAR VISHWESHWAR KARVE
Case number: Appeal (civil) 140 of 1951 |
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14 February 1952
Supreme Court 7 pages BATHINA RAMAKRISHNA REDDY Vs THE STATE OF MADRAS.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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01 February 1952
Supreme Court 5 pages W.H. KING Vs REPUBLIC OF INDIA AND ANOTHER.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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30 January 1952
Supreme Court 10 pages SHRIMANT SARDAR BHUJANGARAODAULATRAO GHORPADE Vs SHRIMANT MALOJIRAO DAULATRAOGHORPADE AND OTHERS.
Case number: Appeal (civil) 11 of 1950 |
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25 January 1952
Supreme Court 5 pages NARANJAN SIGH NATHAWAN Vs THE STATE OF PUNJAB(and 13 other petitions).
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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23 January 1952
Supreme Court 13 pages HANUMANT Vs THE STATE OF MADHYA PRADESH.RAOJIBHAITHE STATE OF MADHYA P
Case number: Appeal (crl.) 56 of 1951 |