10 November 1952
Supreme Court 0 pages CHELLOOR MANKKAL NARAYAN ITTIRAVI NAMBUDIRI Vs STATE OF TRAVANCORE-COCHIN
Bench: M. Patanjali Sastri CJI,B. K. Mukherjea,S. R. Das,V. Bose,G. Hassan |
10 November 1952
Supreme Court 12 pages THE STATE OF PUNJAB Vs AJAIB SINGH AND ANOTHER
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H. |
10 November 1952
Supreme Court 8 pages NEMI CHAND AND ANOTHER Vs THE EDWARD MILLS CO. LTD.AND ANOTHER
Case number: Appeal (civil) 105 of 1950 |
07 November 1952
Supreme Court 8 pages GANESHI LAL Vs JOTI PERSHAD.
Case number: Appeal (civil) 166 of 1951 |
07 November 1952
Supreme Court 7 pages RAJ BAJRANG BAHADUR SINGH Vs THAKURAIN BAKHTRAJ KUER.
Case number: Appeal (civil) 147 of 1951 |
05 November 1952
Supreme Court 8 pages BHATIA CO-OPERATIVE HOUSINGSOCIETY LTD. Vs D. C. PATEL.
Case number: Appeal (civil) 18 of 1952 |
03 November 1952
Supreme Court 5 pages RAGHUVANSHI MILLS LTD. Vs COMMISSIONER OF INCOME-TAX,BOMBAY CITY.
Case number: Appeal (civil) 55 of 1950 |
30 October 1952
Supreme Court 12 pages KESHARDEO CHAMRIA Vs RADHA KISSEN CHAMRIA AND OTHERSRADHA KISSEN CHAMRIA AND OT
Case number: Appeal (civil) 12-13 of 1951 |
29 October 1952
Supreme Court 5 pages PAYYAVULA VENGAMMA Vs PAYYAVULA KESANNA AND OTHERS
Case number: Appeal (civil) 37 of 1952 |
27 October 1952
Supreme Court 14 pages RAJ LAKSHMI DASI AND OTHERS Vs BANAMALI SEN AND OTHERSBHOLANATH SEN AND OTHERSV.RAJ LAKSH
Case number: Appeal (civil) 110-111 of 1951 |
27 October 1952
Supreme Court 57 pages THE SUPREME COURT REPORTSASWINI KUMAR GHOSH AND ANOTHER Vs ARABINDA BOSE AND ANOTHER
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
24 October 1952
Supreme Court 5 pages GANPAT RAI HIRALAL AND ANOTHER Vs AGGARWAL CHAMBER OF COMMERCE LTD.MURARI LAL HARI RAMV.MARW
Case number: Appeal (civil) 167 of 1951 |
23 October 1952
Supreme Court 7 pages RAMESHWAR BHARTIA Vs THE STATE OF ASSAM
Case number: Appeal (crl.) 40 of 1951 |
23 October 1952
Supreme Court 8 pages RAJA KAMAKSHYANARAYAN SINGH BAHADUR Vs CHOHAN RAM AND ANOTHER
Case number: Appeal (civil) 73 of 1950 |
22 October 1952
Supreme Court 10 pages PALVINDER KAUR Vs THE STATE OF PUNJAB(RUP SINGH-Caveator)
Case number: Appeal (crl.) 41 of 1952 |