09 December 1952
Supreme Court 10 pages AMEERUNNISSA BEGUM AND OTHERS Vs MAHBOOB BEGUM AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
09 December 1952
Supreme Court 17 pages MOHANLAL GOENKA Vs BENOY KRISHNA MUKHERJEEAND OTHERS.
Case number: Appeal (civil) 139 of 1951 |
09 December 1952
Supreme Court 17 pages SHA MULCHAND & CO. LTD.(IN LIQUIDATION) Vs JAWAHAR MILLS LTD.
Case number: Appeal (civil) 3 of 1951 |
05 December 1952
Supreme Court 5 pages SISIR KUMAR DUTTA Vs STATE OF WEST BENGALUNION OF INDIA-Intervener.
Case number: Appeal (civil) 275 of 1951 |
05 December 1952
Supreme Court 11 pages STATE OF MADRAS Vs C. P. SARATHY AND ANOTHER.
Bench: PATANJALI SASTRI, CJ,B.K. MUKHERJEA,N. CHANDRASEKHARA AIYAR,VIVIAN BOSE,GHULAM HASAN |
05 December 1952
Supreme Court 10 pages DARSHAN SINGH Vs STATE OF PUNJAB.ATTAR SINGHV.STATE OF PUNJAB.UNION OF INDI
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
05 December 1952
Supreme Court 11 pages D. N. BANERJI Vs P. R. MUKHERJEE AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
05 December 1952
Supreme Court 8 pages T. B. IBRAHIM Vs REGIONAL TRANSPORT AUTHORITY,TANJORE.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
05 December 1952
Supreme Court 4 pages GODAVARI PARULEKAR Vs STATE OF BOMBAY AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
02 December 1952
Supreme Court 0 pages THAKUR PRATAP SINGH Vs SHRI KRISHNA GUPTA & ORS.
Bench: S.R. DAS,V. BOSE,N.H. BHAGWATI,B. JAGANNADHADAS,B.P. SINHA |
02 December 1952
Supreme Court 4 pages THAKUR PRATAP SINGH Vs SHRI KRISHNA GUPTA AND OTHERS.
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02 December 1952
Supreme Court 9 pages GUNENDRA NATH MITRA Vs SATISH CHANDRA HUI AND OTHERS.
Case number: Appeal (civil) 173 of 1951 |
02 December 1952
Supreme Court 4 pages VISHWAMITRA PRESS KARYALAYA Vs THE WORKERS OF VISHWAMITRA PRESS.THE STATE OF UTTAR PRADES
Case number: Appeal (civil) 65 of 1952 |
02 December 1952
Supreme Court 5 pages BUCKINGHAM AND CARNATIC CO. LTD. Vs WORKERS OF THE BUCKINGHAM ANDCARNATIC CO. LTD.
Case number: Appeal (civil) 89 of 1952 |
24 November 1952
Supreme Court 6 pages BOPPANNA VENKATESWARALOO AND OTHERS Vs SUPERINTENDENT, CENTRAL JAIL,HYDERABAD STATE.UNION OF INDI
Case number: Writ Petition (Civil) 335 of 1952 |