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19 January 1953
Supreme Court 8 pages KALAWATI AND ANOTHER Vs THE STATE OF HIMACHAL PRADESH.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
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16 January 1953
Supreme Court 9 pages TURNER MORRISON & CO., LTD. Vs COMMISSIONER OF INCOME-TAX,.WEST BENGAL.
Case number: Appeal (civil) 41 of 1952 |
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16 January 1953
Supreme Court 11 pages KALIPADA CHAKRABORTI AND ANOTHER Vs PALANI BALA DEVI AND OTHERS.
Case number: Appeal (civil) 19 of 1952 |
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09 January 1953
Supreme Court 7 pages KARNAIL SINGH AND ANOTHER Vs THE STATE OF PUNJAB.
Case number: Appeal (crl.) 64 of 1953 |
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22 December 1952
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs K. SRINIVASAN AND K. GOPALAN.
Case number: Appeal (civil) 9 of 1952 |
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22 December 1952
Supreme Court 7 pages CHHOTABRAI JETHABAI PATEL AND CO. Vs THE STATE OF MADHYA PRADESH(and other cases)
Case number: Writ Petition (Civil) 232 of 1951 |
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22 December 1952
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR,.
Case number: Appeal (civil) 10 of 1952 |
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22 December 1952
Supreme Court 9 pages ANGLO-FRENCH TEXTILE CO. LTD. Vs COMMISSIONER OF INCOME-TAX, MADRAS,
Bench: MAHAJAN,MEHR CHAND |
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22 December 1952
Supreme Court 6 pages ANGLO-FRENCH TEXTILE CO. LTD. Vs COMMISSIONER OF INCOME-TAX,MADRAS.
Bench: MAHAJAN,MEHR CHAND |
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22 December 1952
Supreme Court 4 pages ANGLO-FRENCH TEXTILE CO., LTD. Vs COMMISSIONER OF INCOME-TAX, MADRAS.
Bench: MAHAJAN,MEHR CHAND |
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17 December 1952
Supreme Court 7 pages STRAWBOARD MANUFACTURING CO., LTD. Vs GUTTA MILL WORKERS' UNION.THE STATE OF U. P: INTERVENER.
Case number: Appeal (civil) 134 of 1951 |
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12 December 1952
Supreme Court 7 pages WORKERS OF THE INDUSTRY COLLIERY,DHANBAD Vs MANAGEMENT OF THE INDUSTRYCOLLIERY.
Case number: Appeal (civil) 133 of 1951 |
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12 December 1952
Supreme Court 3 pages In re THE EDITOR, PRINTER ANDPUBLISHER OF"THE TIMES OF IND Vs ARABINDA BOSE AND ANOTHER.
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10 December 1952
Supreme Court 5 pages IMPORTERS AND MANUFACTURERS LTD. Vs PHEROZE FRAMROZE TARAPOREWALAAND OTHERS.
Case number: Appeal (civil) 172 of 1952 |
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10 December 1952
Supreme Court 7 pages AJMER SINGH Vs THE STATE OF PUNJAB.
Bench: MAHAJAN,MEHR CHAND |