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10 April 1953
Supreme Court 4 pages PUNJAB NATIONAL BANK LTD. Vs EMPLOYEES OF THE BANK.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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30 March 1953
Supreme Court 39 pages THE STATE OF BOMBAY AND ANOTHER Vs THE UNITED MOTORS (INDIA) LTD. AND OTHERS.UNION
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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30 March 1953
Supreme Court 8 pages THE SEKSARIA COTTON MILLS LTD. Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 61 of 1952 |
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30 March 1953
Supreme Court 10 pages MUSHTAK HUSSEIN Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 96 of 1952 |
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30 March 1953
Supreme Court 6 pages POPPATLAL SHAH Vs THE STATE OF MADRAS.UNION OF INDIA AND OTHERS-Interveners.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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30 March 1953
Supreme Court 11 pages HABEEB MOHAMED Vs THE STATE OF HYDERABAD.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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20 March 1953
Supreme Court 13 pages TROJAN & CO. LTD. Vs RM. N. N. NAGAPPA CHETTIAR.
Case number: Appeal (civil) 139 of 1952 |
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16 March 1953
Supreme Court 7 pages ATHERTON WEST & CO. LTD. Vs SUTI MILL MAZDOOR UNION AND OTHERS.
Case number: Appeal (civil) 8 of 1953 |
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13 March 1953
Supreme Court 5 pages THE STATE OF BOMBAY Vs PANDURANG VINAYAK CHAPHALKAR AND OTHERS.
Case number: Appeal (crl.) 62 of 1951 |
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13 March 1953
Supreme Court 5 pages SATISH CHANDRA ANAND Vs THE UNION OF INDIA.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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12 March 1953
Supreme Court 4 pages CHAIRMAN OF THE BANKURA MUNICIPALITY Vs LALJI RAJA AND SONS.
Case number: Appeal (crl.) 23 of 1952 |
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12 March 1953
Supreme Court 6 pages HIRALAL AND OTHERS Vs BADKULAL AND OTHERS.
Case number: Appeal (civil) 168 of 1952 |
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12 March 1953
Supreme Court 3 pages RAM NARAYAN SINGH Vs THE STATE OF DELHI AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
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27 February 1953
Supreme Court 7 pages ASRUMATI DEBI Vs KUMAR RUPENDRA DEB RAIKOT AND OTHERS.
Case number: Appeal (civil) 92 of 1952 |
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27 February 1953
Supreme Court 10 pages FLECTION COMMISSION, INDIA Vs SAKA VENKATA SUBBA RAOUNION OF INDIA-Intervener.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |