Judgements

Showing 4156 - 4170 of 41947 judgements
23 November 2016
Supreme Court
11 pages
AMARSANG NATHAJI AS HIMSELF AND AS KARTA AND MANAGER Vs HARDIK HARSHADBHAI PATEL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011120-011120 / 2016
Diary number: 15774 / 2016
Advocates: PURVISH JITENDRA MALKAN Vs

23 November 2016
Supreme Court
7 pages
GOLLA RAJANNA ETC. ETC. Vs THE DIVISIONAL MANAGER AND ANR ETC ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011114-011119 / 2016
Diary number: 3904 / 2015
Advocates: ANIL KUMAR Vs

23 November 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MAHARAJ SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011256-011256 / 2016
Diary number: 13068 / 2016
Advocates: ASHWANI KUMAR Vs

23 November 2016
Supreme Court
2 pages
GOVT. OF NCT OF DELHI THROUGH THE PRINCIPAL SECRETARY LAND AND BUILDING DEPARTMENT Vs RATHI STEELS LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011258-011258 / 2016
Diary number: 23001 / 2016
Advocates: RACHANA SRIVASTAVA Vs

23 November 2016
Supreme Court
2 pages
GOVT. OF NCT OF DELHI THROUGH SECRETARY LAND AND BUILDING DEPARTMENT Vs VIKAS GUPTA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011257-011257 / 2016
Diary number: 23005 / 2016
Advocates: RACHANA SRIVASTAVA Vs

22 November 2016
Supreme Court
34 pages
RAMESH Vs STATE OF HARYANA

Bench: A.K. SIKRI,AMITAVA ROY
Case number: Crl.A. No.-002526-002526 / 2014
Diary number: 31128 / 2014
Advocates: SANJAY JAIN Vs

22 November 2016
Supreme Court
3 pages
REENA KUMARI Vs PRAVEEN KUMAR .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011236-011236 / 2016
Diary number: 4446 / 2016
Advocates: KABIR DIXIT Vs

22 November 2016
Supreme Court
1 pages
LAND AND BUILDING DEPARTMENT THR SECRETARY, GOVT. OF NCT OF DELHI Vs M/S. GREEN FINANCE PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011237-011237 / 2016
Diary number: 29847 / 2016
Advocates: RACHANA SRIVASTAVA Vs

22 November 2016
Supreme Court
15 pages
K.V. PRAKASH BABU Vs STATE OF KARNATAKA

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001138-001139 / 2016
Diary number: 18663 / 2016
Advocates: KARUNAKAR MAHALIK Vs

22 November 2016
Supreme Court
8 pages
STATE THR.LOKAYUKTA POLICE,RAICHUR Vs C.N.MANJUNATH

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001140-001140 / 2016
Diary number: 16 / 2012
Advocates: ANITHA SHENOY Vs ASHOK KUMAR GUPTA II

21 November 2016
Supreme Court
49 pages
HARPAL SINGH @ CHHOTA Vs STATE OF PUNJAB

Bench: A.K. SIKRI,AMITAVA ROY
Case number: Crl.A. No.-002539-002539 / 2014
Diary number: 36672 / 2014
Advocates: ANIL KUMAR TANDALE Vs

21 November 2016
Supreme Court
19 pages
LOK PRAHARI THR.ITS GNRL.SECY,S.N.SHUKLA Vs STATE OF U.P..

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-011004-011004 / 2016
Diary number: 30096 / 2013
Advocates: PETITIONER-IN-PERSON Vs

21 November 2016
Supreme Court
25 pages
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-002740-002740 / 2007
Diary number: 1033 / 1999
21 November 2016
Supreme Court
9 pages
RASHTRIYA COLLIERY MAZDOOR SANGH DHANBAD Vs EMP. IN RELATION TO MANG. OF KEND.C.&ORS

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-011003-011003 / 2016
Diary number: 3118 / 2014
Advocates: VINODH KANNA B. Vs

21 November 2016
Supreme Court
2 pages
MANGILAL JATAV Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000729-000729 / 2016
Diary number: 25561 / 2016
Advocates: MANJU JETLEY Vs