Showing 4141 - 4155 of 41947 judgements
29 November 2016
Supreme Court
11 pages
ASOKE KUMAR CHAUDHURI Vs KUNAL SAHA

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001163-001163 / 2016
Diary number: 27024 / 2013
Advocates: RAUF RAHIM Vs

28 November 2016
Supreme Court
12 pages
RAM AUTAR Vs STATE OF UP

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001157-001157 / 2016
Diary number: 30531 / 2016
Advocates: J. P. DHANDA Vs

28 November 2016
Supreme Court
15 pages
DILBAGH SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001096-001096 / 2016
Diary number: 17527 / 2015
Advocates: APARNA JHA Vs

28 November 2016
Supreme Court
19 pages
MOHD HASHIM Vs STATE OF UP AND OTHERS

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001218-001218 / 2016
Diary number: 24314 / 2014
Advocates: AMIT ANAND TIWARI Vs

28 November 2016
Supreme Court
2 pages
ASUTOSH MOHANTY Vs APARAJITA MOHANTY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011337-011337 / 2016
Diary number: 10417 / 2016
Advocates: MUNAWWAR NASEEM Vs

28 November 2016
Supreme Court
3 pages
RAVINDRA Vs THE SPECIAL LAND ACQUISITION OFFICER, UKP, BAGALKOT

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011359-011359 / 2016
Diary number: 42638 / 2015
Advocates: D. L. CHIDANANDA Vs

25 November 2016
Supreme Court
28 pages
MANBHAR DEVI AGARWAL Vs STATE OF RAJASTHAN .

Bench: HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-011259-011259 / 2016
Diary number: 11827 / 2009
Advocates: VENKATESWARA RAO ANUMOLU Vs MILIND KUMAR

25 November 2016
Supreme Court
21 pages
UCO BANK Vs DIPAK DEBBARMA .

Bench: RANJAN GOGOI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011247-011247 / 2016
Diary number: 39641 / 2012
Advocates: ARTI SINGH Vs GOPAL SINGH

25 November 2016
Supreme Court
25 pages
ANJAN DAS GUPTA Vs STATE OF WEST BENGAL .

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: Crl.A. No.-000298-000298 / 2006
Diary number: 6081 / 2006
Advocates: PALLAVI LANGAR Vs RUPESH KUMAR

25 November 2016
Supreme Court
27 pages
MANBHAR DEVI AGARWAL Vs STATE OF RAJASTHAN .

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: C.A. No.-011259-011259 / 2016
Diary number: 11827 / 2009
Advocates: VENKATESWARA RAO ANUMOLU Vs MILIND KUMAR

25 November 2016
Supreme Court
2 pages
COMMITTEE OF MANAGEMENT JAN SEWA SHIKSHA PRASAR SAMITI Vs STATE OF U.P .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011582-011582 / 2016
Diary number: 34303 / 2016
Advocates: KEDAR NATH TRIPATHY Vs

24 November 2016
Supreme Court
24 pages
STATE OF BIHAR Vs RAJBALLAV PRASAD @ RAJBALLAV PD. YADAV @ RAJBALLABH YADAV

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001141-001141 / 2016
Diary number: 33513 / 2016
Advocates: GOPAL SINGH Vs

24 November 2016
Supreme Court
9 pages
RAMESH VERMA(D) TR.LRS. Vs LAJESH SAXENA (D) BY LRS

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-008665-008668 / 2010
Diary number: 4175 / 2008
Advocates: M. P. SHORAWALA Vs JAI PRAKASH PANDEY

24 November 2016
Supreme Court
23 pages
MAHANAGAR TELEPHONE NIGAM LTD. Vs M/S. APPLIED ELECTRONICS

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-011584-011584 / 2016
Diary number: 42189 / 2014
Advocates: N. ANNAPOORANI Vs PUNEET SINGH BINDRA

23 November 2016
Supreme Court
10 pages
RAMESH VERMA(D) TR.LRS. Vs LAJESH SAXENA (D) BY LRS

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008665-008668 / 2010
Diary number: 4175 / 2008
Advocates: M. P. SHORAWALA Vs JAI PRAKASH PANDEY