Judgements

01 December 2016
Supreme Court
8 pages

RAMVILAS (DEAD) THR. LRS. Vs KARIM KHAN

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-002078-002078 / 2008
Diary number: 24373 / 2005
Advocates: PRATIBHA JAIN Vs RAJESH

01 December 2016
Supreme Court
13 pages

KHOKAN GIRI @ MADHAB Vs STATE OF WEST BENGAL

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001399-001399 / 2007
Diary number: 939 / 2007
Advocates: SURYA KANT Vs ABHIJIT SENGUPTA

30 November 2016
Supreme Court
18 pages

MUKARRAB ETC Vs STATE OF U.P.

Bench: A.K. SIKRI,R. BANUMATHI
Case number: Crl.A. No.-001119-001120 / 2016
Diary number: 19490 / 2014
Advocates: SHAKEEL AHMED Vs

29 November 2016
Supreme Court
13 pages

BINDESHWARI CHAUDHARY Vs STATE OF BIHAR .

Bench: J. CHELAMESWAR,PRAFULLA C. PANT
Case number: C.A. No.-003829-003829 / 2011
Diary number: 25700 / 2008
Advocates: M. A. CHINNASAMY Vs GOPAL SINGH

29 November 2016
Supreme Court
16 pages

DOKISEELA RAMULU Vs SRI SANGAMESWARA SWAMY VARU .

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-011306-011306 / 2016
Diary number: 39308 / 2009
Advocates: Y. RAJA GOPALA RAO Vs K. SHIVRAJ CHOUDHURI

29 November 2016
Supreme Court
99 pages

RAVINDRA RAMCHANDRA WAGHMARE Vs INDORE MUN.CORP..

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-011307-011307 / 2016
Diary number: 34605 / 2010
Advocates: PRATIBHA JAIN Vs SANJAY KAPUR

29 November 2016
Supreme Court
17 pages

NANDKISHOR SAVALARAM MALU (DEAD) THROUGH LRS. Vs HANUMANMAL G.BIYANI(D) BY LRS..

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011868-011868 / 2016
Diary number: 19543 / 2010
Advocates: RAJEEV SINGH Vs MOHD. IRSHAD HANIF

29 November 2016
Supreme Court
19 pages

BISMILLAH BE (DEAD) BY LRS. Vs MAJEED SHAH

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011865-011866 / 2016
Diary number: 13912 / 2010
Advocates: PRATIBHA JAIN Vs ANOOP KR. SRIVASTAV

29 November 2016
Supreme Court
6 pages

ASHOK KUMAR Vs UNION OF INDIA

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-010831-010831 / 2016
Diary number: 22251 / 2015
Advocates: DEV PRAKASH BHARDWAJ Vs

29 November 2016
Supreme Court
19 pages

STATE OF U.P. Vs SUBHASH CHANDRA JAISWAL

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-011381-011381 / 2016
Diary number: 30760 / 2016
Advocates: RAVI PRAKASH MEHROTRA Vs

29 November 2016
Supreme Court
4 pages

R.M PALANIAPPAN Vs INDIAN CULTURAL RESEARCH TRUST

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011487-011487 / 2016
Diary number: 6146 / 2016
Advocates: ASHWANI KUMAR Vs

29 November 2016
Supreme Court
6 pages

DELHI DEVELOPMENT AUTHORITY Vs ISLAMUDDIN .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011826-011826 / 2016
Diary number: 19219 / 2015
Advocates: BINU TAMTA Vs

29 November 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs HARISH SAWHNEY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011855-011855 / 2016
Diary number: 4888 / 2016
Advocates: BINU TAMTA Vs

29 November 2016
Supreme Court
2 pages

GOVT. OF NCT OF DELHI Vs KARTAR SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011856-011856 / 2016
Diary number: 8152 / 2015
Advocates: RACHANA SRIVASTAVA Vs

29 November 2016
Supreme Court
3 pages

DDA Vs RAVI KUMAR GUPTA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011818-011818 / 2016
Diary number: 23456 / 2015
Advocates: ASHWANI KUMAR Vs