Showing 4111 - 4125 of 41947 judgements
05 December 2016
Supreme Court
2 pages
VASHRAMBHAI DHANABHAI VEGAD Vs STATE OF GUJARAT .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011772-011772 / 2016
Diary number: 37105 / 2015
Advocates: MANOJ K. MISHRA Vs

05 December 2016
Supreme Court
1 pages
MAHENDRA CHANDRAHANSA SATAV (DEAD THROUGH LRS.) ETC.ETC. Vs UDYAM VIKAS SAHAKARI BANK LTD & ORS ETC

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011788-011789 / 2016
Diary number: 9552 / 2014
Advocates: K. N. RAI Vs

05 December 2016
Supreme Court
2 pages
RAM SWAROOP AND ORS. ETC. ETC. Vs RAM SWAROOP . ETC. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011774-011787 / 2016
Diary number: 27233 / 2016
Advocates: RISHI MALHOTRA Vs

05 December 2016
Supreme Court
2 pages
HAMDARD LABORATORIES Vs HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011773-011773 / 2016
Diary number: 4282 / 2015
Advocates: SHARMILA UPADHYAY Vs

02 December 2016
Supreme Court
13 pages
SECURITIES & EXCHANGE BD.OF INDIA Vs BURREN ENERGY INDIA LTD.

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-000361-000361 / 2007
Diary number: 750 / 2007
Advocates: BHARGAVA V. DESAI Vs

02 December 2016
Supreme Court
3 pages
UNION OF INDIA Vs PALIWAL OVERSEAS PVT. LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011585-011585 / 2016
Diary number: 7747 / 2013
Advocates: ANIL KATIYAR Vs

02 December 2016
Supreme Court
2 pages
LOMESH VIDYA SAGAR Vs COURT OF ITS OWN MOTION, PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH, THROUGH ITS REGISTRAR GENERAL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001176-001178 / 2016
Diary number: 31510 / 2016
Advocates: NARESH KUMAR Vs

02 December 2016
Supreme Court
21 pages
GURCHARAN SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001135-001135 / 2016
Diary number: 10253 / 2015
Advocates: KUSUM CHAUDHARY Vs

02 December 2016
Supreme Court
7 pages
GURPAL SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001145-001145 / 2016
Diary number: 37110 / 2010
Advocates: Vs NARESH BAKSHI

02 December 2016
Supreme Court
3 pages
VISHNU BABU TAMBE Vs APURVA VISHNU TAMBE

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011578-011579 / 2016
Diary number: 18454 / 2016
Advocates: IRSHAD AHMAD Vs

02 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs VED PRAKASH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011581-011581 / 2016
Diary number: 32597 / 2016
Advocates: GARIMA PRASHAD Vs

02 December 2016
Supreme Court
2 pages
DEEPA PURI . Vs UNITECH LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007365-007365 / 2016
Diary number: 11580 / 2016
Advocates: SUNIL FERNANDES Vs

02 December 2016
Supreme Court
2 pages
MANEESH BAWA Vs SPECIAL LAND ACQUISITION OFFICER (7), BOMBAY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011577-011577 / 2016
Diary number: 365 / 2016
Advocates: KAUSHIK PODDAR Vs

01 December 2016
Supreme Court
3 pages
STATE OF ANDHRA PRADESH Vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011735-011740 / 2016
Diary number: 1498 / 2016
Advocates: GUNTUR PRABHAKAR Vs

01 December 2016
Supreme Court
5 pages
KUNDAN LAL Vs KAMRUDDIN

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-006671-006671 / 2008
Diary number: 19410 / 2007
Advocates: KAMAL MOHAN GUPTA Vs SHREE PAL SINGH