Showing 4096 - 4110 of 41947 judgements
08 December 2016
Supreme Court
30 pages
STATE OF JAMMU AND KASHMIR Vs DISTRICT BAR ASSOCIATION, BANDIPORA

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-011941-011941 / 2016
Diary number: 28876 / 2016
Advocates: SUNIL FERNANDES Vs

08 December 2016
Supreme Court
63 pages
ALL INDIA POWER ENGINEER FEDERATION Vs SASAN POWER LTD. & ORS. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005881-005882 / 2016
Diary number: 16170 / 2016
Advocates: K. V. MOHAN Vs

08 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs NAGIN CHAND GODHA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012046-012046 / 2016
Diary number: 29468 / 2016
Advocates: GARIMA PRASHAD Vs

08 December 2016
Supreme Court
39 pages
REENA BANERJEE Vs GOVT. OF NCT OF DELHI .

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-011938-011938 / 2016
Diary number: 38382 / 2012
Advocates: JYOTI MENDIRATTA Vs D. S. MAHRA

08 December 2016
Supreme Court
14 pages
CHIEF ADMINISTRATOR HUDA Vs SHAKUNTLA DEVI

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-007335-007335 / 2008
Diary number: 33733 / 2007
Advocates: UGRA SHANKAR PRASAD Vs ABHIJAT P. MEDH

08 December 2016
Supreme Court
14 pages
VED PRAKASH Vs U.O.I. .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-011933-011933 / 2016
Diary number: 13616 / 2013
Advocates: ALOK GUPTA Vs

08 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAN SINGH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012114-012114 / 2016
Diary number: 4581 / 2016
Advocates: ASHWANI KUMAR Vs

08 December 2016
Supreme Court
3 pages
GOVERNMENT OF NCT OF DELHI THROUGH SECRETARY LAND AND BUILDING DEPARTMENT Vs GOVIND RAM

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012076-012076 / 2016
Diary number: 5462 / 2016
Advocates: RACHANA SRIVASTAVA Vs

07 December 2016
Supreme Court
36 pages
ROBUST HOTELS(P) LTD. Vs E.I.H LIMITED .

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: C.A. No.-011886-011887 / 2016
Diary number: 25458 / 2011
Advocates: S. S. SHROFF Vs KHAITAN & CO.

07 December 2016
Supreme Court
2 pages
S.D. BHOSKAR AND CO. Vs BANK OF BARODA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011916-011917 / 2016
Diary number: 42292 / 2015
Advocates: VISHAL ARUN Vs

06 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs GEETA GULATI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011927-011927 / 2016
Diary number: 37506 / 2016
Advocates: BINU TAMTA Vs

06 December 2016
Supreme Court
10 pages
JORSINGH GOVIND VANJARI Vs DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, JALGAON DIVISION, JALGAON

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011807-011807 / 2016
Diary number: 25545 / 2016
Advocates: UDAY B. DUBE Vs

05 December 2016
Supreme Court
29 pages
MAHARAO BHIM SINGH THR.MAHARAO B.R.SINGH Vs C.I.T.,JAIPUR

Bench: RANJAN GOGOI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002812-002812 / 2015
Diary number: 16119 / 2014
Advocates: KAVITA JHA Vs

05 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs BHAG RATI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011915-011915 / 2016
Diary number: 27356 / 2016
Advocates: GARIMA PRASHAD Vs

05 December 2016
Supreme Court
3 pages
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, (GENERAL) AND ETC. ETC. Vs CHERIAN EAPEN AND ORS. ETC. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011790-011794 / 2016
Diary number: 37363 / 2016
Advocates: G. PRAKASH Vs