Showing 4081 - 4095 of 41947 judgements
14 December 2016
Supreme Court
21 pages
BACHPAN BACHAO ANDOLAN Vs UNION OF INDIA

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000906-000906 / 2014
Diary number: 33010 / 2014
Advocates: AMARJIT SINGH BEDI Vs

14 December 2016
Supreme Court
12 pages
UNION OF INDIA Vs RAJASTHAN HIGH COURT .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-000717-000717 / 2006
Diary number: 22899 / 2005
Advocates: ANIL KATIYAR Vs SUSHMA SURI

14 December 2016
Supreme Court
15 pages
KARMA DORJEE Vs U.O.I

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: W.P.(C) No.-000103-000103 / 2014
Diary number: 4390 / 2014
Advocates: ANUPAM LAL DAS Vs

14 December 2016
Supreme Court
3 pages
JIVANLAL Vs PRAVIN KRISHNA, PRINCIPAL SECRETARY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012080-012080 / 2016
Diary number: 36017 / 2015
Advocates: PRAGYA BAGHEL Vs

14 December 2016
Supreme Court
2 pages
CENTURY 21 MALLS PVT LTD Vs STATE OF MADHYA PRADESH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012071-012071 / 2016
Diary number: 39160 / 2016
Advocates: AKSHAT SHRIVASTAVA Vs

14 December 2016
Supreme Court
1 pages
DELHI DEVELOPMENT AUTHORITY Vs RADHA NAGPAL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012072-012072 / 2016
Diary number: 34861 / 2016
Advocates: GARIMA PRASHAD Vs

14 December 2016
Supreme Court
1 pages
HARYANA VIDHYUT PRASARAN NIGAM LTD. Vs HARYANA ELECTRICITY REGULATORY COMMISSION

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012324-012324 / 2016
Diary number: 32409 / 2016
Advocates: KARUNAKAR MAHALIK Vs

14 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SURESH KUMAR NANGIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012075-012075 / 2016
Diary number: 32596 / 2016
Advocates: GARIMA PRASHAD Vs

14 December 2016
Supreme Court
2 pages
RATTAN LAL Vs STATE OF PUNJAB

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012073-012073 / 2016
Diary number: 10548 / 2010
Advocates: YADAV NARENDER SINGH Vs

14 December 2016
Supreme Court
17 pages
HARSH KUMAR SHARMA,IFS Vs STATE OF PUNJAB

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011231-011232 / 2016
Diary number: 23522 / 2014
Advocates: PETITIONER-IN-PERSON Vs

09 December 2016
Supreme Court
18 pages
MUTHURAMALINGAM Vs STATE REP.BY INSP.OF POLICE

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000231-000233 / 2009
Diary number: 11045 / 2008
Advocates: K. K. MANI Vs M. YOGESH KANNA

09 December 2016
Supreme Court
13 pages
CEO, KRISHNA DISTRICT COOP. CENTRAL BANK LTD Vs K HANUMANTHA RAO

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011975-011975 / 2016
Diary number: 36124 / 2014
Advocates: VENKATESWARA RAO ANUMOLU Vs

09 December 2016
Supreme Court
19 pages
M/S ALCON ELECTRONICS PVT. LTD. Vs CELEM S.A. OF FOS 34320 ROUJAN, FRANCE

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-010106-010106 / 2016
Diary number: 15807 / 2013
Advocates: D. M. NARGOLKAR Vs

09 December 2016
Supreme Court
26 pages
HDFC SECURITIES LTD. Vs STATE OF MAHARASHTRA

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-001213-001213 / 2016
Diary number: 7540 / 2012
Advocates: BINDI GIRISH DAVE Vs NISHANT RAMAKANTRAO KATNESHWARKAR

09 December 2016
Supreme Court
12 pages
PRESIDENT,VIDYA PRASARAK SAMITHI,RAMDURG Vs DY.COMMR.,BELGAUM DIST. .

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: C.A. No.-011992-011992 / 2016
Diary number: 2013 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs LAWYER S KNIT & CO