Showing 4066 - 4080 of 41947 judgements
15 December 2016
Supreme Court
47 pages
JUSTICE (RETD.) MARKANDEY KATJU Vs THE LOK SABHA

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: W.P.(C) No.-000504-000504 / 2015
Diary number: 20089 / 2015
Advocates: SHADAN FARASAT Vs

15 December 2016
Supreme Court
34 pages
SITA RAM Vs BALBIR @ BALI

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000374-000374 / 2014
Diary number: 25527 / 2014
Advocates: RISHI MALHOTRA Vs MONIKA GUSAIN

15 December 2016
Supreme Court
7 pages
VIJAY SHANKAR MISHRA Vs UNION OF INDIA

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: C.A. No.-012179-012180 / 2016
Diary number: 34132 / 2013
Advocates: SARVESH SINGH Vs

15 December 2016
Supreme Court
16 pages
LALITESHWAR PRASAD SINGH Vs S.P.SRIVASTAVA(D) TR.LR.

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-004426-004426 / 2011
Diary number: 10586 / 2011
Advocates: S. K. BHATTACHARYA Vs AMIT PAWAN

15 December 2016
Supreme Court
27 pages
NATIONAL CAMPAIGN ON D.H. RIGHTS Vs UNION OF INDIA .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: W.P.(C) No.-000140-000140 / 2006
Diary number: 7781 / 2006
Advocates: JYOTI MENDIRATTA Vs VISHWAJIT SINGH

15 December 2016
Supreme Court
26 pages
J.ASHOKA Vs UNIV.OF AGR.SC..

Bench: T.S. THAKUR,R.K. AGRAWAL,ADARSH KUMAR GOEL
Case number: C.A. No.-012182-012182 / 2016
Diary number: 26047 / 2012
Advocates: Vs ANIL KUMAR MISHRA-I

15 December 2016
Supreme Court
21 pages
THE STATE OF TAMIL NADU REP. BY SEC.&ORS Vs K. BALU

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-012164-012166 / 2016
Diary number: 10375 / 2013
Advocates: B. BALAJI Vs S. THANANJAYAN

14 December 2016
Supreme Court
21 pages
POWER GRID CORPN. OF INDIA Vs CENTURY TEXTILES&INDS. LTD & ORS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010951-010951 / 2016
Diary number: 35302 / 2010
Advocates: SHARMILA UPADHYAY Vs MANJEET KIRPAL

14 December 2016
Supreme Court
3 pages
LOKESH KATARA Vs HON'BLE HIGH COURT OF GUJARAT

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: W.P.(C) No.-000758-000758 / 2016
Diary number: 31500 / 2016
Advocates: LAWYER S KNIT & CO Vs

14 December 2016
Supreme Court
7 pages
HARSHITA BHASIN Vs STATE OF W.B

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: SLP(C) No.-004754-004754 / 2014
Diary number: 4219 / 2014
Advocates: SARLA CHANDRA Vs

14 December 2016
Supreme Court
5 pages
MEARS GROUP INC. Vs FERNAS INSAAT A.S. (FERNAS CONSTRUCTION COMPANY INC)

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: ARBIT.CASE(C) No.-000013-000013 / 2016
Diary number: 4521 / 2016
Advocates: ARVIND MINOCHA Vs

14 December 2016
Supreme Court
16 pages
CENTRAL INDUSTRIAL SECURITY FORCE Vs ABRAR ALI

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-002148-002148 / 2015
Diary number: 38564 / 2014
Advocates: SUSHMA SURI Vs

14 December 2016
Supreme Court
35 pages
SHARAT BABU DIGUMARTI Vs GOVT OF NCT OF DELHI

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001222-001222 / 2016
Diary number: 30317 / 2015
Advocates: KARANJAWALA & CO. Vs

14 December 2016
Supreme Court
10 pages
GREAVES COTTON LIMITED Vs UNITED MACHINERY AND APPLIANCES

Bench: J. CHELAMESWAR,PRAFULLA C. PANT
Case number: C.A. No.-012066-012066 / 2016
Diary number: 39406 / 2015
Advocates: UMESH KUMAR KHAITAN Vs

14 December 2016
Supreme Court
7 pages
CORRESPONDENT, ANAIKAR ORIENTAL (ARABIC) HIGHER SECONDARY SCHOOL Vs A. HAROON

Bench: J. CHELAMESWAR,PRAFULLA C. PANT
Case number: C.A. No.-012067-012067 / 2016
Diary number: 34514 / 2016
Advocates: SHAKIL AHMED SYED Vs