Showing 4051 - 4065 of 41947 judgements
16 December 2016
Supreme Court
11 pages
LALITA RAMESH LASE Vs JAIRAJ KANTILAL SONAWALA .

Bench: DIPAK MISRA,AMITAVA ROY
Case number: SLP(C) No.-010706-010706 / 2014
Diary number: 32590 / 2013
Advocates: SUNIL KUMAR VERMA Vs

16 December 2016
Supreme Court
61 pages
STATE BANK OF INDIA Vs SANTOSH GUPTA AND ANR. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012237-012238 / 2016
Diary number: 35157 / 2015
Advocates: SANJAY KAPUR Vs

16 December 2016
Supreme Court
33 pages
AHMEDABAD MUNICIPAL CORPORATION Vs GTL INFRA. LTD. & ORS. ETC.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-005360-005363 / 2013
Diary number: 17598 / 2013
Advocates: HEMANTIKA WAHI Vs

16 December 2016
Supreme Court
23 pages
C.I.T Vs M/S YOKOGAWA INDIA LTD.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-008498-008498 / 2013
Diary number: 15102 / 2012
Advocates: ANIL KATIYAR Vs KUNAL VERMA

16 December 2016
Supreme Court
1 pages
CHIEF CONTROLLER, TAMIL NADU GENERATION & DISTRIBUTION CO, LTD. Vs T.T. INDUSTRIES LTD. & ANR.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004859-004860 / 2015
Diary number: 2866 / 2015
Advocates: B. BALAJI Vs

16 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs KANTA BAHRI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012247-012247 / 2016
Diary number: 21994 / 2016
Advocates: GARIMA PRASHAD Vs

16 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs LAJINDER SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012248-012248 / 2016
Diary number: 38636 / 2016
Advocates: MOHAN LAL SHARMA Vs

16 December 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs AJAY SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012239-012239 / 2016
Diary number: 32598 / 2016
Advocates: GARIMA PRASHAD Vs

16 December 2016
Supreme Court
10 pages
VIVEK NARAYAN SHARMA Vs UNION OF INDIA

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000906-000906 / 2016
Diary number: 37662 / 2016
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

16 December 2016
Supreme Court
2 pages
SARVANI Vs MUNICIPAL BOARD, NAVALGARH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-012257-012257 / 2016
Diary number: 41162 / 2014
Advocates: HARIKUMAR V. Vs

15 December 2016
Supreme Court
14 pages
MOHAMMED ZUBAIR CORPORAL NO.781467-G Vs UNION OF INDIA .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-008643-008643 / 2009
Diary number: 24898 / 2008
Advocates: MOHD. IRSHAD HANIF Vs B. KRISHNA PRASAD

15 December 2016
Supreme Court
26 pages
STATE OF HIMACHAL PRADESH Vs SANJAY KUMAR ALIAS SUNNY

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001231-001231 / 2016
Diary number: 7287 / 2015
Advocates: PRAGATI NEEKHRA Vs

15 December 2016
Supreme Court
25 pages
BHUSHAN POWER AND STEEL LTD. Vs S. L. SEAL .

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: CONMT.PET.(C) No.-000275-000275 / 2016
Diary number: 34895 / 2015
Advocates: E. C. AGRAWALA Vs

15 December 2016
Supreme Court
26 pages
VASSUDEV PANDURANG NAIK Vs KRISHNA VITHOBA XETE TILVE (D) THR. HIS LRS

Bench: A.K. SIKRI,N.V. RAMANA
Case number: SLP(C) No.-001463-001463 / 2015
Diary number: 39362 / 2014
Advocates: A. SUBHASHINI Vs

15 December 2016
Supreme Court
32 pages
H.D. SIKAND (D) TH:LRS. Vs C.B.I.

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000729-000729 / 2011
Diary number: 23311 / 2009
Advocates: JANENDRA LAL & CO. Vs ARVIND KUMAR SHARMA