Showing 4036 - 4050 of 41947 judgements
03 January 2017
Supreme Court
5 pages
CENTRE FOR PUBLIC INTEREST LITIGATION Vs HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000573-000573 / 2003
Diary number: 24916 / 2003
Advocates: PRASHANT BHUSHAN Vs RUBY SINGH AHUJA

03 January 2017
Supreme Court
2 pages
BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

03 January 2017
Supreme Court
27 pages
PEPSU ROAD TPT CORPN, PATIALA Vs AMANDEEP SINGH .

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-003842-003842 / 2011
Diary number: 9682 / 2007
Advocates: K. K. MOHAN Vs

03 January 2017
Supreme Court
58 pages
KISHORE BHADKE Vs STATE OF MAHARASHTRA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA,A.M. KHANWILKAR
Case number: Crl.A. No.-000467-000467 / 2010
Diary number: 36314 / 2008
Advocates: S. RAJAPPA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

02 January 2017
Supreme Court
14 pages
VITUSAH OBEROI Vs COURT OF ITS OWN MOTION

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: Crl.A. No.-001234-001234 / 2007
Diary number: 26861 / 2007
Advocates: PRASHANT BHUSHAN Vs C. K. SUCHARITA

02 January 2017
Supreme Court
11 pages
ALLAHABAD BANK Vs KRISHNA NARAYAN TEWARI

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-007600-007600 / 2014
Diary number: 2895 / 2014
Advocates: YASHRAJ SINGH DEORA Vs

02 January 2017
Supreme Court
4 pages
INDIRA JAISING Vs SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: W.P.(C) No.-000454-000454 / 2015
Diary number: 21817 / 2015
Advocates: ANINDITA PUJARI Vs

02 January 2017
Supreme Court
25 pages
BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

02 January 2017
Supreme Court
32 pages
RAM CHANDER Vs STATE OF HARYANA

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000658-000659 / 2010
Diary number: 29603 / 2008
Advocates: LALITA KAUSHIK Vs KAMAL MOHAN GUPTA

02 January 2017
Supreme Court
10 pages
HARJAS RAI MAKHIJA (D) THR.LRS. Vs PUSHPARANI JAIN

Bench: MADAN B. LOKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-011491-011491 / 2016
Diary number: 14299 / 2012
Advocates: PRAGATI NEEKHRA Vs NIRAJ SHARMA

02 January 2017
Supreme Court
27 pages
IMTIYAZ AHMAD Vs THE STATE OF UTTAR PRADESH

Bench: T.S. THAKUR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: Crl.A. No.-000254-000262 / 2012
Diary number: 3687 / 2009
Advocates: AJAY KUMAR SINGH Vs ABHISHEK CHAUDHARY

02 January 2017
Supreme Court
13 pages
YASH PAL Vs UNION OF INDIA .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000616-000616 / 2013
Diary number: 21825 / 2013
Advocates: VIVEK GUPTA Vs

02 January 2017
Supreme Court
113 pages
ABHIRAM SINGH Vs C.D. COMMACHEN (DEAD) BY LRS..

Bench: T.S. THAKUR,MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-000037-000037 / 1992
Diary number: 60441 / 1992
Advocates: BINA GUPTA Vs CHIRAG M. SHROFF

02 January 2017
Supreme Court
135 pages
KRISHNA KUMAR SINGH Vs STATE OF BIHAR .

Bench: T.S. THAKUR,MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-005875-005875 / 1994
Diary number: 10896 / 1994
Advocates: ATTORNEY GENERAL FOR INDIA Vs

02 January 2017
Supreme Court
3 pages
LUCKNOW DEVELOPMENT AUTHORITY Vs MAZHAR KHAN @ PAPPU .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000025-000025 / 2017
Diary number: 28985 / 2016
Advocates: M. C. DHINGRA Vs