Judgements

Showing 391 - 405 of 41947 judgements
09 December 2019
Supreme Court
9 pages
CHAIRMAN-CUM-MANAGING DIRECTOR ONGC LTD. . Vs CONSUMER EDUCATION RESEARCH SOCIETY .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009257-009257 / 2019
Diary number: 17136 / 2014
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

09 December 2019
Supreme Court
38 pages
M/S BOMBAY DYEING & MFG CO. LTD. Vs COMMISSIONER OF CENTRAL EXCISE

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005297-005297 / 2008
Diary number: 35636 / 2007
Advocates: MANIK KARANJAWALA Vs B. V. BALARAM DAS

09 December 2019
Supreme Court
15 pages
UNION OF INDIA Vs DAFADAR KARTAR SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000003-000004 / 2015
Diary number: 38203 / 2014
Advocates: B. V. BALARAM DAS Vs VINEET BHAGAT

06 December 2019
Supreme Court
8 pages
RAJESH KUMAR DWIVEDI Vs STATE OF UP

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-009140-009140 / 2019
Diary number: 5033 / 2017
Advocates: VIVEK JAIN Vs

06 December 2019
Supreme Court
25 pages
THE STATE OF TELANGANA Vs MANAGIPET @ MANGIPET SARVESHWAR REDDY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001662-001662 / 2019
Diary number: 11234 / 2019
Advocates: S.. UDAYA KUMAR SAGAR Vs

06 December 2019
Supreme Court
16 pages
DARSHAN SINGH Vs STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001688-001688 / 2009
Diary number: 13812 / 2009
Advocates: SANJAY JAIN Vs JASPREET GOGIA

06 December 2019
Supreme Court
40 pages
M/S UNICORN INDUSTRIES Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-009237-009237 / 2019
Diary number: 23638 / 2012
Advocates: AP & J CHAMBERS Vs

06 December 2019
Supreme Court
19 pages
NAGARAJA Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-000066-000066 / 2012
Diary number: 25551 / 2011
Advocates: B. SRIDHAR Vs V. N. RAGHUPATHY

06 December 2019
Supreme Court
7 pages
THE STATE OF BIHAR Vs PHULPARI KUMARI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008782-008782 / 2019
Diary number: 27626 / 2019
Advocates: NIRANJANA SINGH Vs

06 December 2019
Supreme Court
17 pages
KANDLA PORT WORKERS UNION Vs FCI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009217-009218 / 2019
Diary number: 28038 / 2014
Advocates: NIKHIL GOEL Vs

06 December 2019
Supreme Court
12 pages
DHARMENDRA PRASAD Vs SUNIL KUMAR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-009247-009247 / 2019
Diary number: 29980 / 2018
Advocates: RASHMI NANDAKUMAR Vs

06 December 2019
Supreme Court
5 pages
STATE OF UTTARAKHAND Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: ORGNL.SUIT No.-000005-000005 / 2012
Diary number: 35857 / 2012
Advocates: AMIT ANAND TIWARI Vs B. KRISHNA PRASAD

06 December 2019
Supreme Court
11 pages
HAV (OFC) RWMWI BORGOYARY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008986-008988 / 2019
Diary number: 45980 / 2018
Advocates: Gaichangpou Gangmei Vs

06 December 2019
Supreme Court
13 pages
DRAVIDA MUNNETRA KAZHAGAM (DMK) Vs SECRETARY GOVERNORS SECRETARIAT AND ORS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-005467-005469 / 2017
Diary number: 32452 / 2016
Advocates: AMIT ANAND TIWARI Vs T. R. B. SIVAKUMAR

06 December 2019
Supreme Court
3 pages
M/S N.V. INTERNATIONAL Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009244-009244 / 2019
Diary number: 33110 / 2019
Advocates: RAHUL PRATAP Vs