Showing 4021 - 4035 of 41947 judgements
06 January 2017
Supreme Court
24 pages
THE STATE OF TELANGANA Vs HABIB ABDULLAH JEELANI .

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001144-001144 / 2016
Diary number: 18721 / 2015
Advocates: S.. UDAYA KUMAR SAGAR Vs

06 January 2017
Supreme Court
4 pages
STATE OF WEST BENGAL Vs TUHIN SULTAN MALLICK .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000210-000210 / 2017
Diary number: 11329 / 2015
Advocates: CHANCHAL KUMAR GANGULI Vs

05 January 2017
Supreme Court
46 pages
COMMISSIONER CENTRAL EXCISE Vs M/S.UNITED SPIRITS LTD.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-005003-005003 / 2006
Diary number: 23717 / 2006
Advocates: B. KRISHNA PRASAD Vs VIKAS MEHTA

05 January 2017
Supreme Court
2 pages
GOVERNMENT OF NCT OF DELHI THROUGH SECRETARY, LAND & BUILDING DEPARTMENT Vs GAUTAM CHOPRA .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000123-000123 / 2017
Diary number: 7550 / 2016
Advocates: RACHANA SRIVASTAVA Vs

05 January 2017
Supreme Court
58 pages
SECRETARY MAHATAMA GANDHI MISSION & ARN. Vs BHARTIYA KAMGAR SENA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000115-000116 / 2017
Diary number: 25342 / 2012
Advocates: SHIVAJI M. JADHAV Vs SUDHANSHU S. CHOUDHARI

04 January 2017
Supreme Court
3 pages
STATE OF U.P. Vs ABDUL ALI .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000095-000095 / 2017
Diary number: 27074 / 2016
Advocates: VINAY GARG Vs

04 January 2017
Supreme Court
29 pages
GAUTAM JAIN Vs U.O.I.& ANR.

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002281-002281 / 2014
Diary number: 13368 / 2014
Advocates: NIKHIL JAIN Vs

04 January 2017
Supreme Court
11 pages
GOPAL AND SONS (HUF) Vs CIT KOLKATA-XI

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-012274-012274 / 2016
Diary number: 18134 / 2015
Advocates: SANTOSH MISHRA Vs

04 January 2017
Supreme Court
2 pages
KAVITHA PAVAN TIBILE Vs PAVAN H TIBILE

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000092-000093 / 2017
Diary number: 5486 / 2016
Advocates: POOJA DHAR Vs

04 January 2017
Supreme Court
19 pages
M/S PATEL BROTHERS Vs STATE OF ASSAM .

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000049-000056 / 2017
Diary number: 22282 / 2016
Advocates: ANUPAM LAL DAS Vs

04 January 2017
Supreme Court
37 pages
VIJENDRA SINGH Vs STATE OF U.P.

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001448-001448 / 2010
Diary number: 20697 / 2009
Advocates: MUKESH K. GIRI Vs ABHISHEK CHAUDHARY

04 January 2017
Supreme Court
2 pages
H.V.P.N LTD Vs BAL GOVIND

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000094-000094 / 2017
Diary number: 35060 / 2013
Advocates: VISHWA PAL SINGH Vs

03 January 2017
Supreme Court
7 pages
JAIRAM S/O NATHU SALUNKE Vs THE STATE OF MAHARASHTRA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000985-000985 / 2016
Diary number: 31965 / 2015
Advocates: CHANDER SHEKHAR ASHRI Vs

03 January 2017
Supreme Court
2 pages
ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO Vs THE MANAGEMENT OF RSL TEXTILES INDIA PVT. LTD. THR. ITS DIRECTOR.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000096-000097 / 2017
Diary number: 41894 / 2014
Advocates: M. YOGESH KANNA Vs

03 January 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs HARDWARI LAL RANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000126-000126 / 2017
Diary number: 33626 / 2016
Advocates: GARIMA PRASHAD Vs