Judgements

Showing 4006 - 4020 of 41947 judgements
11 January 2017
Supreme Court
23 pages
CENTER FOR INTEGRITY, GOVERNANCE AND TRAINING IN VIGILANCE ADMINISTRATIION Vs UNION OF INDIA

Bench: ARUN MISHRA,AMITAVA ROY
Case number: W.P.(C) No.-000683-000683 / 2014
Diary number: 22279 / 2014
Advocates: PRAMOD DAYAL Vs

11 January 2017
Supreme Court
3 pages
MANISH SHARMA Vs DIRECTOR DEPTT.OF MEDICAL EDU.& RESEARCH

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-004415-004415 / 2011
Diary number: 12185 / 2010
Advocates: (MRS. ) VIPIN GUPTA Vs

10 January 2017
Supreme Court
7 pages
SALONI ARORA Vs STATE OF NCT OF DELHI

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000064-000064 / 2017
Diary number: 30686 / 2015
Advocates: AJAY CHOUDHARY Vs

10 January 2017
Supreme Court
2 pages
TUPPADAHALLI ENERGY INDIA PVT LTD Vs KARNATAKA ELEC. REG. COMM.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-008736-008736 / 2013
Diary number: 28506 / 2013
Advocates: SHADAN FARASAT Vs

10 January 2017
Supreme Court
4 pages
A.V.SUBRAMANIAN Vs UOI

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000303-000303 / 2017
Diary number: 25128 / 2013
Advocates: G. BALAJI Vs

10 January 2017
Supreme Court
5 pages
UOI Vs SATISH KUMAR MEHTA (D) THR. LRS.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000628-000628 / 2017
Diary number: 38338 / 2012
Advocates: SUSHMA SURI Vs RAJAN NARAIN

10 January 2017
Supreme Court
3 pages
VIJAY LAXMI Vs PRABHU DEVI .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000305-000306 / 2017
Diary number: 25285 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs PUNEET TANEJA

10 January 2017
Supreme Court
2 pages
RITA SUBHASH SHAH Vs ELECTION OFFICER .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000301-000301 / 2017
Diary number: 25226 / 2012
Advocates: SACHIN PATIL Vs K. N. RAI

10 January 2017
Supreme Court
2 pages
RITA SUBHASH SHAH @ RITA MAGANLAL ACHARYA Vs DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000302-000302 / 2017
Diary number: 17518 / 2014
Advocates: SACHIN PATIL Vs

09 January 2017
Supreme Court
17 pages
BALESHWAR MAHTO Vs STATE OF BIHAR

Bench: A.K. SIKRI,N.V. RAMANA
Case number: Crl.A. No.-000513-000514 / 2014
Diary number: 19226 / 2013
Advocates: NEERAJ SHEKHAR Vs

06 January 2017
Supreme Court
3 pages
KESHAV ARJUN CHARANIA Vs INDIRA KESHAV CHARANIA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: SLP(C) No.-000211-000211 / 2017
Diary number: 33500 / 2015
Advocates: JAY SAVLA Vs

06 January 2017
Supreme Court
9 pages
SRI GANESH Vs STATE OF TAMIL NADU

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000039-000039 / 2017
Diary number: 35642 / 2015
Advocates: SHASHI BHUSHAN KUMAR Vs

06 January 2017
Supreme Court
11 pages
BEHRAM TEJANI Vs AZEEM JAGANI

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: C.A. No.-000150-000150 / 2017
Diary number: 35057 / 2013
Advocates: E. C. AGRAWALA Vs

06 January 2017
Supreme Court
15 pages
MD. SAJJAD @ RAJU @ SALIM Vs STATE OF WEST BENGAL

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001953-001953 / 2010
Diary number: 28076 / 2010
Advocates: MERUSAGAR SAMANTARAY Vs AVIJIT BHATTACHARJEE

06 January 2017
Supreme Court
28 pages
AJAY SINGH AND ANR AND ETC. Vs STATE OF CHHATTISGARH

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-000032-000033 / 2017
Diary number: 32268 / 2016
Advocates: PRAVEEN CHATURVEDI Vs