Showing 3991 - 4005 of 41947 judgements
20 January 2017
Supreme Court
4 pages
K. M. PRATAP Vs K. M. GOURISH

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000749-000749 / 2017
Diary number: 35960 / 2016
Advocates: SUDHA GUPTA Vs

20 January 2017
Supreme Court
3 pages
VODAFONE MOBILE SERVICES LTD FORMERLY KNOWN AS VODAFONE SOUTH LTD Vs LALIT K GUPTA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000156-000157 / 2017
Diary number: 2108 / 2017
Advocates: KARANJAWALA & CO. Vs

20 January 2017
Supreme Court
2 pages
DR.UMESH KUMAR Vs STATE OF U.P

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000752-000752 / 2017
Diary number: 294 / 2017
Advocates: MONA K. RAJVANSHI Vs

20 January 2017
Supreme Court
13 pages
RAJ KUMAR @ RAJU Vs STATE(NCT OF DELHI)

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: Crl.A. No.-001460-001460 / 2011
Diary number: 3311 / 2011
Advocates: ANIL KUMAR Vs ANIL KATIYAR

20 January 2017
Supreme Court
9 pages
STATE OF TRIPURA Vs NIKHIL RANJAN CHAKRABORTY .

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: C.A. No.-000691-000693 / 2017
Diary number: 2627 / 2013
Advocates: GOPAL SINGH Vs

18 January 2017
Supreme Court
48 pages
SOUTHERN MOTORS Vs STATE OF KARNATAKA .

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-010955-010971 / 2016
Diary number: 25271 / 2013
Advocates: RAJESH MAHALE Vs

18 January 2017
Supreme Court
15 pages
SAFETY RETREADING CO. PVT.LTD. Vs COMM.OF CUSTOMS & CENT.EXCISE,SALEM

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-000641-000641 / 2012
Diary number: 272 / 2012
Advocates: MEERA MATHUR Vs ARVIND KUMAR SHARMA

17 January 2017
Supreme Court
2 pages
PRABHA SHARMA Vs SUNIL GOYAL .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000632-000633 / 2017
Diary number: 24536 / 2011
Advocates: S. K. VERMA Vs

16 January 2017
Supreme Court
7 pages
MEERA SANTOSH PAL Vs UNION OF INDIA

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: W.P.(C) No.-000017-000017 / 2017
Diary number: 668 / 2017
Advocates: SATYA MITRA Vs

13 January 2017
Supreme Court
3 pages
SANDEEP SINGH Vs UNION OF INDIA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000418-000418 / 2017
Diary number: 2658 / 2016
Advocates: MANJU JETLEY Vs

12 January 2017
Supreme Court
2 pages
SHRI KAILASH VIJAYVARGIYA Vs ANTAR SINGH DARBAR .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000398-000400 / 2017
Diary number: 5814 / 2016
Advocates: R. C. KOHLI Vs

12 January 2017
Supreme Court
33 pages
UNION OF INDIA Vs K.P. SINGH

Bench: A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-003798-003798 / 2015
Diary number: 3511 / 2015
Advocates: B. V. BALARAM DAS Vs

11 January 2017
Supreme Court
12 pages
UNITED FINANCE CORPORATION Vs M.S.M. HANEEFA (DEAD) THROUGH LRS.

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-004204-004204 / 2007
Diary number: 9046 / 2006
Advocates: ROMY CHACKO Vs

11 January 2017
Supreme Court
10 pages
STATE OF GUJARAT Vs MALIBEN NATHUBHAI(D) TR.LRS

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: C.A. No.-004164-004164 / 2007
Diary number: 24938 / 2006
Advocates: HEMANTIKA WAHI Vs K. V. SREEKUMAR

11 January 2017
Supreme Court
33 pages
M/S YESHWANT GRAMIN SHIKSHAN SANSTHA Vs ASST.P.F.COMMR.NAGPUR .

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-000721-000721 / 2013
Diary number: 5808 / 2012
Advocates: ANAGHA S. DESAI Vs B. RAMANA MURTHY