Judgements

Showing 3976 - 3990 of 41947 judgements
25 January 2017
Supreme Court
26 pages
THE SPECIAL LAND ACQUISITION OFFICER, KIADB, MYSORE Vs ANASUYA BAI (D) BY LRS. .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE R.K. AGRAWAL
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000353-000353 / 2017
Diary number: 10982 / 2015
Advocates: (MRS. ) VIPIN GUPTA Vs

25 January 2017
Supreme Court
26 pages
THE SPECIAL LAND ACQUISITION OFFICER, KIADB, MYSORE Vs ANASUYA BAI (D) BY LRS. .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-000353-000353 / 2017
Diary number: 10982 / 2015
Advocates: (MRS. ) VIPIN GUPTA Vs

24 January 2017
Supreme Court
50 pages
UNION OF INDIA Vs M. SELVAKUMAR

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-000858-000858 / 2017
Diary number: 15260 / 2013
Advocates: MUKESH KUMAR MARORIA Vs

24 January 2017
Supreme Court
4 pages
JASBIR KAUR Vs SATBIR SINGH

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-006442-006442 / 2011
Diary number: 2232 / 2011
Advocates: PETITIONER-IN-PERSON Vs BALAJI SRINIVASAN

24 January 2017
Supreme Court
50 pages
ASHA BHIKANRAO SONEWANE Vs STATE OF MAHARASHTRA .

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: SLP(C) No.-000888-000888 / 2000
Diary number: 20876 / 1999
24 January 2017
Supreme Court
9 pages
KULDEEP SINGH PATHANIA Vs BIKRAM SINGH JARYAL

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-004080-004080 / 2014
Diary number: 5521 / 2014
Advocates: E. C. AGRAWALA Vs

23 January 2017
Supreme Court
0 pages
D.M.,ORIENTAL INSURANCE CO. LTD. Vs SWAPNA NAYAK .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003862-003862 / 2013
Diary number: 6064 / 2013
Advocates: MANJEET CHAWLA Vs

23 January 2017
Supreme Court
10 pages
DHEERAJ MOR Vs HONBLE HIGH COURT OF DELHI

Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: SLP(C) No.-014156-014156 / 2015
Diary number: 13409 / 2015
Advocates: R. C. KAUSHIK Vs ANNAM D. N. RAO

23 January 2017
Supreme Court
3 pages
AGYAPAUL SINGH Vs STATE BANK OF INDIA (SAMB)

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000831-000831 / 2017
Diary number: 1133 / 2017
Advocates: KEDAR NATH TRIPATHY Vs

23 January 2017
Supreme Court
10 pages
RISHABH CHOUDHARY Vs UNION OF INDIA .

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: W.P.(C) No.-000677-000677 / 2016
Diary number: 28503 / 2016
Advocates: PRAGYA BAGHEL Vs

23 January 2017
Supreme Court
4 pages
COMMON CAUSE AND ORS Vs UNION OF INDIA AND ORS.

Bench: MADAN B. LOKUR,KURIAN JOSEPH,A.K. SIKRI
Case number: W.P.(C) No.-000463-000463 / 2012
Diary number: 33192 / 2012
Advocates: PRASHANT BHUSHAN Vs D. S. MAHRA

23 January 2017
Supreme Court
16 pages
S.SREEDHAR REDDY Vs GOVT.OF A.P. .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000795-000795 / 2017
Diary number: 36924 / 2013
Advocates: VENKATESWARA RAO ANUMOLU Vs

20 January 2017
Supreme Court
3 pages
HARIDAS Vs DIRECTOR, STATE PROJECT, U.P. AND ANR.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000747-000748 / 2017
Diary number: 37112 / 2016
Advocates: SOMESH CHANDRA JHA Vs

20 January 2017
Supreme Court
2 pages
LAND ACQUISITION COLLECTOR (SOUTH) Vs M/S. HARMONY PROPERTIES PVT. LTD. .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-000777-000777 / 2017
Diary number: 43013 / 2016
Advocates: RACHANA SRIVASTAVA Vs

20 January 2017
Supreme Court
1 pages
ABHIJIT DAS Vs STATE OF TRIPURA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000148-000148 / 2017
Diary number: 32053 / 2014
Advocates: CHANDRA PRAKASH Vs