Judgements

31 January 2017
Supreme Court
12 pages

STATE OF HARYANA & ANR. ETC. Vs MOHINDER SINGH & ORS. ETC.

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD
Case number: C.A. No.-007391-007395 / 2013
Diary number: 19626 / 2013
Advocates: MONIKA GUSAIN Vs

31 January 2017
Supreme Court
3 pages

THE GENERAL MANAGER (HR) Vs P. RAM BABU

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-009793-009793 / 2010
Diary number: 21613 / 2007
Advocates: D. MAHESH BABU Vs KAILASH CHAND

31 January 2017
Supreme Court
3 pages

ISHWAR YADAV PATIL Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-001300-001300 / 2010
Diary number: 1134 / 2010
Advocates: ABHA R. SHARMA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

31 January 2017
Supreme Court
2 pages

CENTRAL BANK OF INDIA Vs HUSAINY FAKHRUDDIN .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000968-000968 / 2011
Diary number: 28933 / 2010
Advocates: DUA ASSOCIATES Vs T. HARISH KUMAR

31 January 2017
Supreme Court
2 pages

R.ELAVAZHAGAN @ BABU Vs PANKAJAM VILWANATHAN .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000204-000205 / 2017
Diary number: 26773 / 2012
Advocates: G.SIVABALAMURUGAN Vs P. V. YOGESWARAN

31 January 2017
Supreme Court
18 pages

STATE OF BIHAR Vs RAMESH PRASAD VERMA (DEAD)THR. LRS.

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-001258-001258 / 2017
Diary number: 39639 / 2009
Advocates: GOPAL SINGH Vs SARLA CHANDRA

31 January 2017
Supreme Court
12 pages

AJAY KR. GHOSHAL ETC Vs STATE OF BIHAR

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-000119-000122 / 2017
Diary number: 9620 / 2016
Advocates: SMARHAR SINGH Vs

31 January 2017
Supreme Court
11 pages

JAGDAMBA DEVI Vs UNION OF INDIA .

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-001260-001260 / 2017
Diary number: 25823 / 2015
Advocates: AMIT SHARMA Vs

31 January 2017
Supreme Court
11 pages

AMBADAS KHANDUJI SHINDE Vs ASHOK SADASHIV MAMURKAR .

Bench: J. CHELAMESWAR,N.V. RAMANA,D.Y. CHANDRACHUD
Case number: C.A. No.-001525-001525 / 2017
Diary number: 40438 / 2014
Advocates: ANAGHA S. DESAI Vs

30 January 2017
Supreme Court
2 pages

STATE OF U.P. Vs AYODHYA PRASAD PAL .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001231-001231 / 2017
Diary number: 5774 / 2013
Advocates: RAVI PRAKASH MEHROTRA Vs

30 January 2017
Supreme Court
2 pages

KALAWATI WAMANRAO GAIKWAD (DIED) THR LRS ETC. Vs REGIONAL OFFICER M.I.D.C. LATUR AND ORS

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001223-001224 / 2017
Diary number: 659 / 2017
Advocates: R. R. DESHPANDE Vs

27 January 2017
Supreme Court
32 pages

HARYANA URBAN DEV. AUTHORITY Vs ORCHID INFRASTRUCTURE DEVELOPERS P.LTD.

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-001016-001016 / 2017
Diary number: 13078 / 2011
Advocates: SANJAY KUMAR VISEN Vs ROHIT KUMAR SINGH

27 January 2017
Supreme Court
14 pages

GANGA RAM SAH Vs STATE OF BIHAR

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-001143-001143 / 2010
Diary number: 14112 / 2009
Advocates: T. MAHIPAL Vs GOPAL SINGH

27 January 2017
Supreme Court
14 pages

NEW OKHLA INDUSTRIAL DEVT.AUTH. Vs HARKISHAN (DEAD) THR. LRS. .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-005170-005170 / 2010
Diary number: 11536 / 2010
Advocates: RAVINDRA KUMAR Vs K. S. RANA

27 January 2017
Supreme Court
2 pages

BUDH RAM Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001036-001036 / 2017
Diary number: 36610 / 2016
Advocates: SANJAY RASTOGI Vs