Showing 3946 - 3960 of 41947 judgements
03 February 2017
Supreme Court
13 pages
PUKHARAJMAL SAGARMAL LUNKAD(D)BY LRS&ORS Vs THE MUNICIPAL COUNCIL, JALGAON .

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: C.A. No.-000491-000491 / 2007
Diary number: 4115 / 2005
Advocates: KAILASH CHAND Vs SHIVAJI M. JADHAV

03 February 2017
Supreme Court
3 pages
MEERUT KENDRIYA THOK UPBHOKTA SAHAKARI BANDAR Vs VAKIL CHAND JAIN AND ORS ETC.ETC.Q

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001381-001384 / 2017
Diary number: 2676 / 2017
Advocates: NIRANJANA SINGH Vs

02 February 2017
Supreme Court
51 pages
AMRUTBHAI SHAMBHUBHAI PATEL Vs SUMANBHAI KANTIBHAI PATEL .

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Crl.A. No.-001171-001171 / 2016
Diary number: 12742 / 2015
Advocates: SUMITA RAY Vs

02 February 2017
Supreme Court
10 pages
STATE OF H.P. Vs NAVAL KUMAR ALIAS ROHIT KUMAR

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001339-001339 / 2017
Diary number: 8796 / 2015
Advocates: VARINDER KUMAR SHARMA Vs

02 February 2017
Supreme Court
18 pages
SURESH SINGHAL Vs STATE(DELHI ADMINISTRATION)

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-001548-001548 / 2011
Diary number: 37913 / 2010
Advocates: ARUN K. SINHA Vs ANIL KATIYAR

02 February 2017
Supreme Court
13 pages
SANDEEP KHANUJA Vs ATUL DANDE

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-001329-001329 / 2017
Diary number: 14604 / 2013
Advocates: C. N. SREE KUMAR Vs

02 February 2017
Supreme Court
15 pages
VIJAY PANDURANG THAKRE Vs STATE OF MAHARASHTRA

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-001305-001305 / 2011
Diary number: 10206 / 2011
Advocates: ANAGHA S. DESAI Vs

02 February 2017
Supreme Court
7 pages
RICHARD LEE Vs GIRISH SONI

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001345-001345 / 2017
Diary number: 1226 / 2015
Advocates: JOSE ABRAHAM Vs

02 February 2017
Supreme Court
9 pages
P. SIVANANDI Vs RAJEEV KUMAR .

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: C.A. No.-004822-004826 / 2007
Diary number: 28085 / 2006
Advocates: R. AYYAM PERUMAL Vs T. HARISH KUMAR

01 February 2017
Supreme Court
19 pages
NAJABHAI DESURBHAI WAGH Vs VALERABHAI DEGANBHAI VAGH .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-002339-002339 / 2010
Diary number: 32903 / 2009
Advocates: MOHIT D. RAM Vs HEMANTIKA WAHI

01 February 2017
Supreme Court
10 pages
UMARMIA ALIAS MAMUMIA Vs STATE OF GUJARAT

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-001650-001650 / 2011
Diary number: 20981 / 2011
Advocates: SUDARSHAN SINGH RAWAT Vs HEMANTIKA WAHI

01 February 2017
Supreme Court
6 pages
UMARMIYA ISMAILMIYA SAIYED @MAMUMIYA PAN Vs STATE OF GUJARAT

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-001702-001702 / 2011
Diary number: 20982 / 2011
Advocates: SANJAY JAIN Vs HEMANTIKA WAHI

01 February 2017
Supreme Court
5 pages
BITHIKA MAZUMDAR Vs SAGAR PAL .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-001311-001311 / 2017
Diary number: 26460 / 2015
Advocates: SARLA CHANDRA Vs

01 February 2017
Supreme Court
12 pages
MUNSHI LAL Vs SMT. SANTOSH .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-001327-001327 / 2017
Diary number: 9455 / 2012
Advocates: MANOJ C. MISHRA Vs RAUF RAHIM

31 January 2017
Supreme Court
20 pages
MRS IVY C.DA. CONCEICAO Vs STATE OF GOA .

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: C.A. No.-001257-001257 / 2017
Diary number: 38319 / 2012
Advocates: CHANDRA PRAKASH Vs BINU TAMTA