Judgements

08 February 2017
Supreme Court
11 pages

NARMADA BACHAO ANDOLAN Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,N.V. RAMANA,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000328-000328 / 2002
Diary number: 10215 / 2002
Advocates: PRASHANT BHUSHAN Vs ASHA GOPALAN NAIR

08 February 2017
Supreme Court
9 pages

SUSHILA KUMARI Vs COL. SATISH CHANDER

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000260-000261 / 2017
Diary number: 34932 / 2015
Advocates: NEERAJ KUMAR Vs

07 February 2017
Supreme Court
12 pages

VIJAY KUMAR AHLUWALIA Vs BISHAN CHAND MAHESHWARI

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001546-001546 / 2017
Diary number: 27268 / 2014
Advocates: PRAMOD DAYAL Vs

07 February 2017
Supreme Court
6 pages

MRS. X Vs UNION OF INDIA

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: W.P.(C) No.-000081-000081 / 2017
Diary number: 3524 / 2017
Advocates: SATYA MITRA Vs

07 February 2017
Supreme Court
12 pages

NIDHI Vs RAM KRIPAL SHARMA (D) THR. LRS.

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-001008-001008 / 2017
Diary number: 12895 / 2013
Advocates: MAYURI RAGHUVANSHI Vs

07 February 2017
Supreme Court
15 pages

DURGA PRASAD Vs NARAYAN RAM CHANDAANI (D) THR. LR

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-001305-001306 / 2017
Diary number: 32126 / 2015
Advocates: RANJEETA ROHATGI Vs

07 February 2017
Supreme Court
13 pages

IQBAL Vs STATE OF U.P.

Bench: A.K. SIKRI,D.Y. CHANDRACHUD
Case number: Crl.A. No.-000382-000382 / 2015
Diary number: 4612 / 2015
Advocates: EQUITY LEX ASSOCIATES Vs

06 February 2017
Supreme Court
19 pages

MANORANJANA SINH @ GUPTA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: ARUN MISHRA,AMITAVA ROY
Case number: Crl.A. No.-000240-000240 / 2017
Diary number: 33935 / 2016
Advocates: AMIT KUMAR Vs

06 February 2017
Supreme Court
3 pages

STATE OF U.P. Vs PURAN SINGH .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-005085-005089 / 2004
Diary number: 17137 / 2003
Advocates: SAMAR VIJAY SINGH Vs DEVENDRA SINGH

06 February 2017
Supreme Court
4 pages

SANGITA VILAS INGLE Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000242-000242 / 2017
Diary number: 31164 / 2013
Advocates: JYOTI MENDIRATTA Vs

03 February 2017
Supreme Court
30 pages

STATE OF RAJASTHAN Vs FATEHKARAN MEHDU

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: Crl.A. No.-000216-000216 / 2017
Diary number: 11485 / 2011
Advocates: RUCHI KOHLI Vs SUNIL KUMAR JAIN

03 February 2017
Supreme Court
16 pages

MGR INDUSTRIES ASSO. Vs STATE OF U P

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-001362-001362 / 2017
Diary number: 28529 / 2014
Advocates: BRAJ KISHORE MISHRA Vs

03 February 2017
Supreme Court
3 pages

UMESH Vs STATE OF KERALA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000227-000227 / 2017
Diary number: 40926 / 2016
Advocates: MANJU JETLEY Vs

03 February 2017
Supreme Court
2 pages

ANJU CHOUDHARY Vs AKSHAT CHOUDHARY

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001379-001380 / 2017
Diary number: 1872 / 2016
Advocates: SUDARSHAN SINGH RAWAT Vs

03 February 2017
Supreme Court
2 pages

UNIVERSITY GRANTS COMMISSION Vs MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001395-001396 / 2017
Diary number: 40800 / 2016
Advocates: APOORV KURUP Vs