Showing 3916 - 3930 of 41947 judgements
13 February 2017
Supreme Court
25 pages
LT COL VIVEK SINGH Vs ROMANI SINGH

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-003962-003962 / 2016
Diary number: 16738 / 2013
Advocates: SARLA CHANDRA Vs SUPRIYA JUNEJA

13 February 2017
Supreme Court
3 pages
KUYADAT ALI Vs STATE OF U.P .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-000321-000321 / 2017
Diary number: 41647 / 2016
Advocates: SHAKIL AHMED SYED Vs

13 February 2017
Supreme Court
18 pages
HARKESH CHAND Vs KRISHNA GOPAL MEHTA .

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-001778-001778 / 2010
Diary number: 32991 / 2009
Advocates: NIKHIL GOEL Vs R. D. UPADHYAY

13 February 2017
Supreme Court
2 pages
RANAJIT KUMAR MEHER Vs STATE OF ORISSA & ORS.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002689-002689 / 2017
Diary number: 18320 / 2012
Advocates: V. K. MONGA Vs

13 February 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAJENDER SINGH CHAUHAN &ORS.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002690-002690 / 2017
Diary number: 18014 / 2016
Advocates: ASHWANI KUMAR Vs

13 February 2017
Supreme Court
6 pages
REENA SURESH ALHAT Vs STATE OF MAHARASHTRA AND ANR.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: PC(CC) 3350 of 2017

10 February 2017
Supreme Court
27 pages
EXECUTIVE OFFICER, ARULMIGU CHOKKANATHASWAMY KOIL TRUST VIRUDHUNAGAR Vs CHANDRAN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002342-002342 / 2017
Diary number: 18332 / 2014
Advocates: RAKESH K. SHARMA Vs

10 February 2017
Supreme Court
15 pages
M/S.SHARMA & ASSOCIATES CONTRACTORS (P)LTD. Vs PROGRESSIVE CONSTRUCTIONS LTD.

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-001059-001059 / 2017
Diary number: 14103 / 2011
Advocates: AMBAR QAMARUDDIN Vs

10 February 2017
Supreme Court
27 pages
EXECUTIVE OFFICER, ARULMIGU CHOKKANATHASWAMY KOIL TRUST VIRUDHUNAGAR Vs CHANDRAN

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-002342-002342 / 2017
Diary number: 18332 / 2014
Advocates: RAKESH K. SHARMA Vs

10 February 2017
Supreme Court
2 pages
M/S M. WASEEQ CAFETARIA Vs UNION OF INDIA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: W.P.(C) No.-000737-000737 / 2014
Diary number: 23434 / 2014
Advocates: SHISHIR DESHPANDE Vs

10 February 2017
Supreme Court
1 pages
SARLA DEVI Vs PUNJAB STATE

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002365-002365 / 2017
Diary number: 33239 / 2016
Advocates: ASHOK MATHUR Vs

09 February 2017
Supreme Court
35 pages
B.K.PAVITRA Vs UNION OF INDIA .

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: C.A. No.-002368-002368 / 2011
Diary number: 4629 / 2011
Advocates: (MRS. ) VIPIN GUPTA Vs S. N. BHAT

09 February 2017
Supreme Court
17 pages
M/S. PUROHIT AND COMPANY Vs KHATOONBEE AND ANR .

Bench: JAGDISH SINGH KHEHAR,N.V. RAMANA,D.Y. CHANDRACHUD
Case number: C.A. No.-002555-002555 / 2017
Diary number: 28123 / 2015
Advocates: ANKUR MITTAL Vs

09 February 2017
Supreme Court
25 pages
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs SUSHIL ANSAL AND ANR.

Bench: RANJAN GOGOI,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Review Petition (crl.) 712-714 of 2015

08 February 2017
Supreme Court
17 pages
P.EKNATH Vs Y.A.R.@BABU

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001792-001792 / 2013
Diary number: 38260 / 2012
Advocates: TATINI BASU Vs D. MAHESH BABU