Showing 3901 - 3915 of 41947 judgements
15 February 2017
Supreme Court
3 pages
MANORANJANA SINH @ GUPTA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: ARUN MISHRA,AMITAVA ROY
Case number: Crl.A. No.-000240-000240 / 2017
Diary number: 33935 / 2016
Advocates: AMIT KUMAR Vs

15 February 2017
Supreme Court
2 pages
RAJ KISHORE MAKANI Vs VIDYA SAGAR(DEAD) THROUGH LRS .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-005839-005839 / 2005
Diary number: 5661 / 2004
Advocates: R. D. UPADHYAY Vs K. K. MOHAN

15 February 2017
Supreme Court
1 pages
SARDAR NIHAL SINGH Vs JAT DHARAMSHALA SAMITI, HARIDWAR

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001595-001595 / 2007
Diary number: 19950 / 2006
Advocates: DINESH KUMAR GARG Vs B. D. SHARMA

15 February 2017
Supreme Court
87 pages
ASHA RANJAN Vs STATE OF BIHAR AND ORS.

Bench: DIPAK MISRA,AMITAVA ROY
Case number: Writ Petition (crl.) 132 of 2016

14 February 2017
Supreme Court
0 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. STESALIT LTD.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004507-004507 / 2004
Diary number: 11779 / 2004
Advocates: SHREEKANT N. TERDAL Vs

14 February 2017
Supreme Court
2 pages
VARUN KUMAR GUPTA Vs OM PRAKASH

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-003420-003421 / 2011
Diary number: 23191 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs P. NARASIMHAN

14 February 2017
Supreme Court
23 pages
ORISSA INDUSTRIAL INFRA.DEV. CORPORATION Vs M/S MESCO KALINGA STEEL LTD. .

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-002545-002545 / 2017
Diary number: 35345 / 2007
Advocates: RAJ KUMAR MEHTA Vs LAKSHMI RAMAN SINGH

14 February 2017
Supreme Court
547 pages
STATE OF KARNATAKA Vs SELVI J. JAYALALITHA .

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000300-000303 / 2017
Diary number: 19487 / 2015
Advocates: JOSEPH ARISTOTLE S. Vs

14 February 2017
Supreme Court
4 pages
SHIVAKUMAR M. Vs THE MANAGING DIRECTOR, BMTC

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002828-002828 / 2017
Diary number: 31146 / 2015
Advocates: (MRS. ) VIPIN GUPTA Vs

14 February 2017
Supreme Court
10 pages
DILIP MALLICK Vs STATE OF WEST BENGAL

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000130-000130 / 2012
Diary number: 18041 / 2010
Advocates: LAXMI ARVIND Vs AVIJIT BHATTACHARJEE

14 February 2017
Supreme Court
15 pages
ARJUN AND ANR. ETC. ETC. Vs STATE OF CHHATTISGARH

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-000206-000207 / 2017
Diary number: 32338 / 2013
Advocates: M. SARADA Vs

14 February 2017
Supreme Court
2 pages
M. THANGAVEL Vs R. PALANI

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002565-002566 / 2017
Diary number: 42040 / 2014
Advocates: M. A. KRISHNA MOORTHY Vs

14 February 2017
Supreme Court
1 pages
MAHENDRA POPATLAL SHAH Vs M/S. JETHANAND & SONS

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-003580-003580 / 2006
Diary number: 25987 / 2004
Advocates: NARESH KUMAR Vs ASHOK K. MAHAJAN

13 February 2017
Supreme Court
84 pages
NIDHI KAIM Vs STATE OF M P AND ORS ETC

Bench: JAGDISH SINGH KHEHAR,KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-001727-001727 / 2016
Diary number: 33017 / 2014
Advocates: BHARTI TYAGI Vs

13 February 2017
Supreme Court
25 pages
STATE OF H.P. Vs HEM SINGH

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: SLP(C) No.-004145-004145 / 2000
Diary number: 20944 / 1999
Advocates: ANIL NAG Vs