Judgements

21 February 2017
Supreme Court
16 pages

SATISH KUMAR GUPTA AND ETC. ETC. Vs STATE OF HARYANA AND ORS. ETC.

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: C.A. No.-001587-001636 / 2017
Diary number: 462 / 2016
Advocates: KAILASH CHAND Vs

21 February 2017
Supreme Court
15 pages

MANUARA KHATUN Vs RAJESH KR. SINGH .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003047-003047 / 2017
Diary number: 32485 / 2012
Advocates: HIMANSHU SHEKHAR Vs SHALU SHARMA

21 February 2017
Supreme Court
11 pages

JAYAKANTHAM Vs ABAYKUMAR

Bench: ARUN MISHRA,D.Y. CHANDRACHUD
Case number: C.A. No.-003049-003049 / 2017
Diary number: 36891 / 2015
Advocates: K. V. MOHAN Vs

21 February 2017
Supreme Court
19 pages

TRANSPARENCY INTERNATIONAL INDIA & ANR Vs STATE OF JAMMU & KASHMIR

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: Writ Petition (crl.) 180 of 2006

20 February 2017
Supreme Court
5 pages

JAGMAL Vs STATE OF RAJASTHAN

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000483-000483 / 2013
Diary number: 1267 / 2013
Advocates: PRATIBHA JAIN Vs

20 February 2017
Supreme Court
10 pages

BHIKAN SK.NOOR MOHD Vs MEHAMOODABEE SK.AFZAL .

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-003048-003048 / 2017
Diary number: 23830 / 2010
Advocates: ATUL BABASAHEB DAKH Vs RAJIV SHANKAR DVIVEDI

20 February 2017
Supreme Court
22 pages

PRABHAKARA ADIGA Vs GOWRI

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-003007-003008 / 2017
Diary number: 40153 / 2014
Advocates: RAJEEV SINGH Vs

17 February 2017
Supreme Court
23 pages

JITENDER ARORA Vs SUKRITI ARORA .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-000717-000717 / 2013
Diary number: 17306 / 2010
Advocates: S. S. JAUHAR Vs JYOTI MENDIRATTA

17 February 2017
Supreme Court
19 pages

MEHMOODA GULSHAN Vs JAVAID HUSSAIN MUNGLOO

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-001398-001399 / 2011
Diary number: 3238 / 2010
Advocates: JOGY SCARIA Vs PRAVEEN AGRAWAL

17 February 2017
Supreme Court
15 pages

DIRECTOR OF INCOME TAX (IT) - I Vs A.P. MOLLER MAERSK A/S/

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008040-008040 / 2015
Diary number: 30491 / 2015
Advocates: ANIL KATIYAR Vs

17 February 2017
Supreme Court
3 pages

SUJA GEORGE Vs NATIONAL INSURANCE CO. LTD.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002982-002982 / 2017
Diary number: 33997 / 2015
Advocates: HIMINDER LAL Vs

17 February 2017
Supreme Court
2 pages

HARYANA URBAN DEVELOPMENT AUTHORITY Vs KUNDAN @ GHASI (D) THROUGH L.RS.

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002975-002975 / 2017
Diary number: 29982 / 2014
Advocates: MONIKA GUSAIN Vs

17 February 2017
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs PUNEET LAKRA .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-002980-002980 / 2017
Diary number: 31409 / 2016
Advocates: GARIMA PRASHAD Vs

15 February 2017
Supreme Court
12 pages

LAL SINGH MARABI Vs NATIONAL INSURANCE CO. LTD.

Bench: JAGDISH SINGH KHEHAR,N.V. RAMANA,D.Y. CHANDRACHUD
Case number: C.A. No.-003764-003764 / 2017
Diary number: 18913 / 2014
Advocates: KAILASH CHAND Vs

15 February 2017
Supreme Court
4 pages

FATEH SINGH (D) THR. LRS. Vs HARI CHAND .

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-011337-011337 / 2011
Diary number: 35720 / 2009
Advocates: ALOK GUPTA Vs SIDDHARTH SINGLA