Judgements

Showing 376 - 390 of 41947 judgements
10 December 2019
Supreme Court
39 pages
RAJENDRA DIWAN Vs PRADEEP KUMAR RANIBALA

Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-003613-003613 / 2016
Diary number: 3698 / 2016
Advocates: SHRIRAM P. PINGLE Vs

10 December 2019
Supreme Court
16 pages
THE STATE OF UTTAR PRADESH Vs SUDARSHANA CHATTERJEE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009300-009300 / 2019
Diary number: 12613 / 2019
Advocates: ANKIT GOEL Vs

10 December 2019
Supreme Court
3 pages
THE STATE OF MADHYA PRADESH Vs AMAR LAL

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000251-000251 / 2010
Diary number: 16450 / 2007
Advocates: SWARUPAMA CHATURVEDI Vs

10 December 2019
Supreme Court
22 pages
SAEEDA KHATOON ARSHI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001815-001815 / 2019
Diary number: 19521 / 2019
Advocates: ANSAR AHMAD CHAUDHARY Vs AJAY VIKRAM SINGH

10 December 2019
Supreme Court
148 pages
GOOGLE INDIA PRIVATE LTD Vs M/S. VISAKHA INDUSTRIES

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001987-001987 / 2014
Diary number: 21566 / 2011
Advocates: E. C. AGRAWALA Vs SRIDHAR POTARAJU

10 December 2019
Supreme Court
14 pages
RAM MURTI YADAV Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-008875-008875 / 2019
Diary number: 29290 / 2018
Advocates: KULDIP SINGH Vs

10 December 2019
Supreme Court
20 pages
ABCD Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: W.P.(Crl.) No.-000191 / 2018
Diary number: 29508 / 2018
Advocates: MOHD. IRSHAD HANIF Vs

10 December 2019
Supreme Court
10 pages
SRI CHANAPPA NAGAPPA MUCHALAGODA Vs DIVISIONAL MANAGER NEW INDIA INSURANCE COMPANY LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-009306-009306 / 2019
Diary number: 34573 / 2017
Advocates: H. CHANDRA SEKHAR Vs

10 December 2019
Supreme Court
106 pages
BGS SGS SOMA JV Vs NHPC LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009307-009307 / 2019
Diary number: 34840 / 2018
Advocates: PRAGYA BAGHEL Vs

10 December 2019
Supreme Court
34 pages
RAJA Vs STATE BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000740-000740 / 2018
Diary number: 39313 / 2017
Advocates: RAHUL SHYAM BHANDARI Vs

10 December 2019
Supreme Court
6 pages
KUNJAN SADANA Vs MAHESH KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009312-009312 / 2019
Diary number: 29727 / 2018
Advocates: KARUNAKAR MAHALIK Vs

10 December 2019
Supreme Court
40 pages
TRIJUGI NARAIN (D) THR.LRS. . Vs SANKOO (D) THR. LRS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-005740-005741 / 2015
Diary number: 33472 / 2008
Advocates: ABHISTH KUMAR Vs ABHISHEK CHAUDHARY

09 December 2019
Supreme Court
6 pages
M/S ESPIRE INFOLABS PVT LTD Vs SADHANA FOUNDATION

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009265-009265 / 2019
Diary number: 3470 / 2018
Advocates: SHALLY BHASIN Vs

09 December 2019
Supreme Court
9 pages
MALARVIZHI Vs UNITED INDIA INSURANCE CO. LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009196-009197 / 2019
Diary number: 7453 / 2019
Advocates: MALAVIKA JAYANTH Vs

09 December 2019
Supreme Court
43 pages
TANVI BEHL Vs SHREY GOEL

Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-009289-009289 / 2019
Diary number: 15961 / 2019
Advocates: KUMAR DUSHYANT SINGH Vs