Judgements

Showing 3871 - 3885 of 41947 judgements
23 February 2017
Supreme Court
20 pages
SWAMI SHIVSHANKARGIRI CHELLA SWAMI Vs SATYA GYAN NIKETAN

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: C.A. No.-003166-003166 / 2017
Diary number: 35741 / 2011
Advocates: GARVESH KABRA Vs JATINDER KUMAR BHATIA

23 February 2017
Supreme Court
11 pages
C.B.I Vs SADHU RAM SINGLA .

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000396-000396 / 2017
Diary number: 36301 / 2011
Advocates: ARVIND KUMAR SHARMA Vs

23 February 2017
Supreme Court
17 pages
SHEIKH JUMAN & ANR.ETC. Vs STATE OF BIHAR

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: Crl.A. No.-000484-000487 / 2008
Diary number: 6332 / 2008
Advocates: EJAZ MAQBOOL Vs GOPAL SINGH

23 February 2017
Supreme Court
8 pages
STATE OF KERALA Vs YUSUFF .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002099-002099 / 2008
Diary number: 26494 / 2004
Advocates: C. K. SASI Vs E. M. S. ANAM

23 February 2017
Supreme Court
3 pages
ALBERT MORRIS Vs J.B. SIMONS

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003173-003173 / 2017
Diary number: 13593 / 2016
Advocates: ROMY CHACKO Vs

23 February 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ANIL KUMAR .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003169-003169 / 2017
Diary number: 29469 / 2016
Advocates: GARIMA PRASHAD Vs

23 February 2017
Supreme Court
2 pages
BHARAT SINGH SHAKYA Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000430-000430 / 2017
Diary number: 1679 / 2017
Advocates: ASHOK KUMAR SINGH Vs

22 February 2017
Supreme Court
22 pages
EX. GNR LAXMANRAM POONIA (DEAD) THROUGH LRS. Vs UNION OF INDIA .

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-002633-002633 / 2017
Diary number: 17318 / 2016
Advocates: AISHWARYA BHATI Vs

22 February 2017
Supreme Court
12 pages
PARYAVARAN SURAKSHA SAMITI Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: W.P.(C) No.-000375-000375 / 2012
Diary number: 27199 / 2012
Advocates: JYOTI MENDIRATTA Vs

22 February 2017
Supreme Court
10 pages
M/S. JAYASAWALS NECO LTD. Vs CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001368-001368 / 2007
Diary number: 462 / 2007
Advocates: DEVASHISH BHARUKA Vs PRAMOD DAYAL

22 February 2017
Supreme Court
8 pages
STATE OF ANDHRA PRADESH Vs SHAIK MAHIBULLA SHARIEF

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-003094-003094 / 2017
Diary number: 28872 / 2016
Advocates: GUNTUR PRABHAKAR Vs

21 February 2017
Supreme Court
34 pages
BANK OF NEW YORK MELLON LONDON BRANCH Vs ZENITH INFOTECH LIMITED

Bench: RANJAN GOGOI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003055-003055 / 2017
Diary number: 1159 / 2015
Advocates: LIZ MATHEW Vs

21 February 2017
Supreme Court
9 pages
JAYANTILAL CHIMANLAL PATEL Vs VADILAL PURSHOTTAMDAS PATEL

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003056-003057 / 2017
Diary number: 26527 / 2014
Advocates: SOMESH CHANDRA JHA Vs

21 February 2017
Supreme Court
2 pages
SUSHIL KUMAR JINDAL Vs AASIA BEGUM

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-000719-000719 / 2008
Diary number: 14724 / 2007
Advocates: GAGAN GUPTA Vs SHAKIL AHMED SYED

21 February 2017
Supreme Court
1 pages
AREPU ANANTHA LAKSHMI S.(D) BY LRS. Vs M/S. SHAH BOOMAJI LALCHAND

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005233-005233 / 2008
Diary number: 10035 / 2007
Advocates: SUDHA GUPTA Vs P. N. RAMALINGAM