Showing 3856 - 3870 of 41947 judgements
28 February 2017
Supreme Court
43 pages
M/S RASIKLAL KANTILAL & CO. Vs BOARD OF TRUSTEE OF PORT OF BOMBAY

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-005968-005968 / 2011
Diary number: 9781 / 2011
Advocates: MOHIT D. RAM Vs A. V. RANGAM

28 February 2017
Supreme Court
8 pages
MUNICIPAL COUNCIL, NANGAL Vs ARUNA SAINI

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-003350-003350 / 2017
Diary number: 37475 / 2015
Advocates: DEVESH KUMAR TRIPATHI Vs

28 February 2017
Supreme Court
5 pages
BHAGIRATH AGARWAL Vs M/S SIMPLEX CONCRETE & PILES(INDIA) PVT. LTD. .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-007544-007546 / 2008
Diary number: 4968 / 2008
Advocates: MOHAN PANDEY Vs SHARMILA UPADHYAY

28 February 2017
Supreme Court
43 pages
M/S RASIKLAL KANTILAL & CO. Vs BOARD OF TRUSTEE OF PORT OF BOMBAY

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005968-005968 / 2011
Diary number: 9781 / 2011
Advocates: MOHIT D. RAM Vs A. V. RANGAM

28 February 2017
Supreme Court
6 pages
CHHANGA @ MANOJ Vs STATE OF M.P.

Bench: ROHINTON FALI NARIMAN,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000898-000898 / 2005
Diary number: 12377 / 2005
Advocates: DINESH KUMAR GARG Vs C. D. SINGH

28 February 2017
Supreme Court
7 pages
PARASA KOTESWARARO Vs EEDE SREE HARI .

Bench: ROHINTON FALI NARIMAN,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000337-000337 / 2006
Diary number: 2016 / 2006
Advocates: ABHIJIT SENGUPTA Vs

28 February 2017
Supreme Court
7 pages
RAJAGOPAL Vs MUTHUPANDI @ THAVAKKALAI .

Bench: ROHINTON FALI NARIMAN,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001582-001582 / 2013
Diary number: 27603 / 2012
Advocates: T. R. B. SIVAKUMAR Vs P. V. YOGESWARAN

28 February 2017
Supreme Court
3 pages
MOHINDER KAUR Vs DIAL KAUR @ GURDIAL KAUR

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: SLP(C) No.-002165-002166 / 2016
Diary number: 62 / 2016
Advocates: DEVESH KUMAR TRIPATHI Vs

27 February 2017
Supreme Court
21 pages
RAVADA SASIKALA Vs STATE OF ANDHRA PRADESH

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-000406-000407 / 2017
Diary number: 37234 / 2016
Advocates: APARNA BHAT Vs

27 February 2017
Supreme Court
2 pages
STATE OF MADHYA PRADESH Vs CHHAINU

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000429-000429 / 2017
Diary number: 27976 / 2013
Advocates: MISHRA SAURABH Vs

27 February 2017
Supreme Court
3 pages
DR.SUSMITA BHATTACHARYA Vs CHANCELLOR, D.D.U.GORAKHPUR UNIV. & ORS

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003362-003362 / 2017
Diary number: 6786 / 2014
Advocates: KAMINI JAISWAL Vs

27 February 2017
Supreme Court
2 pages
HINDUSTAN PETROLEUM CORPORATION LTD. Vs RATHUNATH BHAGWAN SATPAL

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003361-003361 / 2017
Diary number: 22305 / 2015
Advocates: PARIJAT SINHA Vs

27 February 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs KHUBHI RAM SHARMA AND OR.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003363-003363 / 2017
Diary number: 34171 / 2016
Advocates: GARIMA PRASHAD Vs

24 February 2017
Supreme Court
2 pages
HARYANA ST. SMALL IND.&EXP.CORP.LTD.&ANR Vs RANBIR SINGH .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-002811-002811 / 2016
Diary number: 16610 / 2008
Advocates: VISHWA PAL SINGH Vs A. VENAYAGAM BALAN

23 February 2017
Supreme Court
16 pages
SOYEBBHAI YUSUFBHAI BHARANIA Vs STATE OF GUJARAT

Bench: PINAKI CHANDRA GHOSE,ASHOK BHUSHAN
Case number: Crl.A. No.-001418-001418 / 2014
Diary number: 12934 / 2014
Advocates: KAUSTUBH ANSHURAJ Vs