Showing 3841 - 3855 of 41947 judgements
07 March 2017
Supreme Court
41 pages
COMPETITION COMMISSION OF INDIA Vs CO-ORDINATION COMMITTEE OF ARTISTS AND TECHNICIANS OF W B FILM AND TELEVISION

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006691-006691 / 2014
Diary number: 20038 / 2014
Advocates: RITESH KUMAR Vs

07 March 2017
Supreme Court
22 pages
NATIONAL SECURITIES DEPOSITORY LTD. Vs SECURITIES AND EXCHANGE BOARD OF INDIA

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: C.A. No.-005173-005173 / 2006
Diary number: 30617 / 2006
Advocates: BINA GUPTA Vs BHARGAVA V. DESAI

07 March 2017
Supreme Court
15 pages
NATIONAL INS.CO.LTD. Vs REKHABEN .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-008867-008867 / 2012
Diary number: 33062 / 2012
Advocates: MEERA AGARWAL Vs

06 March 2017
Supreme Court
25 pages
A.KANTHAMANI Vs NASREEN AHMED

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002714-002714 / 2008
Diary number: 8311 / 2007
Advocates: PRABHA SWAMI Vs SENTHIL JAGADEESAN

06 March 2017
Supreme Court
2 pages
STATE OF PUNJAB AND ORS ETC ETC Vs HEMANT RAI ETC ETC

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003706-003749 / 2017
Diary number: 37102 / 2016
Advocates: KULDIP SINGH Vs

03 March 2017
Supreme Court
2 pages
VISHNU Vs STATE OF RAJASTHAN

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000454-000454 / 2017
Diary number: 569 / 2017
Advocates: ABHISHEK GUPTA Vs

03 March 2017
Supreme Court
6 pages
BHOGIREDDI VARALAKSHMI Vs MANI MUTHUPANDI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-020882-020882 / 2017
Diary number: 41239 / 2015
Advocates: M. RAMBABU AND CO. Vs

03 March 2017
Supreme Court
8 pages
SASI (D) THR LRS Vs ARAVINDAKSHAN NAIR AND ORS

Bench: DIPAK MISRA,MOHAN M. SHANTANAGOUDAR
Case number: PC(CC) 4339 of 2017

02 March 2017
Supreme Court
22 pages
M.G. ESHWARAPPA Vs STATE OF KARNATAKA

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000435-000435 / 2006
Diary number: 6853 / 2006
Advocates: RAJESH MAHALE Vs

01 March 2017
Supreme Court
9 pages
BHAGWATI @ REENA Vs ANIL CHOUBEY

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: C.A. No.-004890-004890 / 2017
Diary number: 25633 / 2015
Advocates: NITIN BHARDWAJ Vs

01 March 2017
Supreme Court
11 pages
JSW INFRASTRUCTURE LIMITED Vs KAKINADA SEAPORTS LIMITED .

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: C.A. No.-003422-003422 / 2017
Diary number: 25766 / 2016
Advocates: E. C. AGRAWALA Vs

01 March 2017
Supreme Court
12 pages
DNYANDEO SABAJI NAIK Vs PRADNYA PRAKASH KHADEKAR .

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: SLP(C) No.-025331-025333 / 2015
Diary number: 24291 / 2015
Advocates: BANKEY BIHARI Vs

01 March 2017
Supreme Court
12 pages
N.PARAMESWARAN UNNI Vs G.KANNAN

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000455-000455 / 2006
Diary number: 3540 / 2004
Advocates: ANKUR S. KULKARNI Vs G. PRAKASH

01 March 2017
Supreme Court
11 pages
THE MANAGEMENT OF STATE BANK OF INDIA Vs SMITA SHARAD DESHMUKH

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-003423-003423 / 2017
Diary number: 32883 / 2013
Advocates: SANJAY KAPUR Vs

28 February 2017
Supreme Court
6 pages
CHHANGA @ MANOJ Vs STATE OF M.P.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000898-000898 / 2005
Diary number: 12377 / 2005
Advocates: DINESH KUMAR GARG Vs C. D. SINGH