Showing 3826 - 3840 of 41947 judgements
09 March 2017
Supreme Court
4 pages
ANANDA BAPU PUNDE @ KOLI Vs BALASAHEB ANNA KOLI .

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: Crl.A. No.-000285-000285 / 2017
Diary number: 3230 / 2015
Advocates: S. GOWTHAMAN Vs

09 March 2017
Supreme Court
4 pages
BISHU SARKAR Vs STATE OF WEST BENGAL

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: Crl.A. No.-000703-000703 / 2008
Diary number: 25140 / 2007
Advocates: SUBHASISH BHOWMICK Vs

09 March 2017
Supreme Court
12 pages
KRISHNA VENI NAGAM Vs HARISH NIGAM

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: T.P.(C) No.-001912-001912 / 2014
Diary number: 38819 / 2014
Advocates: VANITA MEHTA Vs

08 March 2017
Supreme Court
18 pages
SUMAN SINGH Vs SANJAY SINGH

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007114-007115 / 2014
Diary number: 25384 / 2013
Advocates: D. N. GOBURDHAN Vs

08 March 2017
Supreme Court
9 pages
PAWAN @ RAJINDER SINGH Vs STATE OF HAYRANA

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-002194-002194 / 2014
Diary number: 29769 / 2014
Advocates: SUNNY CHOUDHARY Vs

08 March 2017
Supreme Court
6 pages
AMIT KUMAR AND ANOTHER Vs BHUSHAN LAL

Bench: R. BANUMATHI,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003840-003843 / 2017
Diary number: 8505 / 2015
Advocates: ABHIJAT P. MEDH Vs

08 March 2017
Supreme Court
9 pages
SIGNODE INDIA LIMITED Vs COMMR.OF CEN.EXCISE & CUSTOMS-II

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: C.A. No.-006038-006039 / 2007
Diary number: 31061 / 2007
Advocates: M. P. DEVANATH Vs B. V. BALARAM DAS

07 March 2017
Supreme Court
8 pages
FARIDABAD COMPLEX ADMINISTRATION Vs M/S. IRON MASTER INDIA (P) LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001182-001182 / 2007
Diary number: 14099 / 2004
Advocates: UGRA SHANKAR PRASAD Vs MANJULA GUPTA

07 March 2017
Supreme Court
13 pages
MOHAN KUMAR Vs STATE OF M.P. .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001412-001412 / 2008
Diary number: 9011 / 2005
Advocates: C. L. SAHU Vs

07 March 2017
Supreme Court
9 pages
FARIDABAD COMPLEX ADMINISTRATION Vs M/S. IRON MASTER INDIA (P) LTD.

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001182-001182 / 2007
Diary number: 14099 / 2004
Advocates: UGRA SHANKAR PRASAD Vs MANJULA GUPTA

07 March 2017
Supreme Court
19 pages
SECRETARY TO GOV.COMM. T.&.R.D.S.&ANR Vs A.SINGAMUTHU

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003770-003770 / 2017
Diary number: 16349 / 2014
Advocates: B. BALAJI Vs

07 March 2017
Supreme Court
6 pages
RAVISH Vs R. BHARATHI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003771-003771 / 2017
Diary number: 16044 / 2016
Advocates: BALAJI SRINIVASAN Vs

07 March 2017
Supreme Court
4 pages
PRATIBHA PRATISTHAN Vs MANAGER, CANARA BANK .

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: C.A. No.-003560-003560 / 2008
Diary number: 35205 / 2007

07 March 2017
Supreme Court
17 pages
HIMANSHU MOHAN RAI Vs STATE OF U.P.

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000827-000827 / 2011
Diary number: 22333 / 2010
Advocates: KAILASH CHAND Vs T. MAHIPAL

07 March 2017
Supreme Court
3 pages
UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs ARUN KUMAR MISHRA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003831-003831 / 2017
Diary number: 585 / 2017
Advocates: SHISHIR DESHPANDE Vs