Showing 3811 - 3825 of 41947 judgements
10 March 2017
Supreme Court
1 pages
PARVEZ AKHTAR Vs AVIGO TRUSTEE COMPANY PVT. LTD. .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003903-003903 / 2017
Diary number: 5631 / 2016
Advocates: SANTOSH KRISHNAN Vs

10 March 2017
Supreme Court
1 pages
PUNJAB STATE Vs BIMLA DEVI (DEAD) THROUGH LRS.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003910-003910 / 2017
Diary number: 6795 / 2017
Advocates: DEVENDRA SINGH Vs

10 March 2017
Supreme Court
4 pages
INDRAJ (SINCE DECEASED) THR. LRS. Vs UNION OF INDIA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003905-003905 / 2017
Diary number: 26704 / 2015
Advocates: SHOBHA Vs

10 March 2017
Supreme Court
2 pages
DELHI ADMINISTRATION THR. SECRETARY, LAND AND BUILDING DEPARTMENT Vs GAURAV SAHNI .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003902-003902 / 2017
Diary number: 23431 / 2016
Advocates: RACHANA SRIVASTAVA Vs

09 March 2017
Supreme Court
11 pages
MCDOWELL & COMPANY LTD. Vs COMMNR. OF INCOME-TAX, BANGALORE

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003893-003893 / 2006
Diary number: 13623 / 2005
Advocates: KUNAL CHATTERJI Vs B. V. BALARAM DAS

09 March 2017
Supreme Court
7 pages
RUFINA D' SOUZA Vs MUNICIPAL CORPORATION OF GREATER MUMBAI

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003798-003798 / 2017
Diary number: 2148 / 2017
Advocates: K J JOHN AND CO Vs

09 March 2017
Supreme Court
8 pages
DINESH YADAV Vs STATE OF JHARKHAND

Bench: DIPAK MISRA,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000494-000494 / 2017
Diary number: 30862 / 2016
Advocates: GYAN PRAKASH SRIVASTAVA Vs

09 March 2017
Supreme Court
7 pages
PRASSANNA VENKARDARI AGRAHAR Vs STATE OF MAHARASHTRA

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000505-000505 / 2017
Diary number: 22065 / 2016
Advocates: K. N. RAI Vs

09 March 2017
Supreme Court
4 pages
ORIENTAL INSURANCE CO LTD Vs BABY RADHIKA GUPTA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: C.A. No.-003867-003867 / 2017
Diary number: 1884 / 2017
Advocates: RANJAN KUMAR PANDEY Vs

09 March 2017
Supreme Court
3 pages
NAGALAND PUBLIC SERVICE COMMISSION Vs STATE OF NAGALAND & ORS.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003862-003862 / 2017
Diary number: 38163 / 2013
Advocates: PINKY BEHERA Vs

09 March 2017
Supreme Court
4 pages
NOOR NAGAR EXT. WELFARE ASSOCIATION Vs ORUJ AHMAD .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003866-003866 / 2017
Diary number: 29156 / 2015
Advocates: LAKSHMI RAMAN SINGH Vs

09 March 2017
Supreme Court
10 pages
MCDOWELL & COMPANY LTD. Vs COMMNR. OF INCOME-TAX, BANGALORE

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-003893-003893 / 2006
Diary number: 13623 / 2005
Advocates: KUNAL CHATTERJI Vs B. V. BALARAM DAS

09 March 2017
Supreme Court
73 pages
K.S. PALANISAMI (DEAD) THROUGH LRS. Vs HINDU COMMUNITY,CITIZENS OF GOBICHE.&ORS

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-005924-005924 / 2005
Diary number: 17909 / 2005
Advocates: SHOBHA RAMAMOORTHY Vs VIKAS MEHTA

09 March 2017
Supreme Court
22 pages
HUSSAIN Vs UNION OF INDIA

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: Crl.A. No.-000509-000509 / 2017
Diary number: 13560 / 2016
Advocates: RAUF RAHIM Vs

09 March 2017
Supreme Court
37 pages
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs M/S AMAR INFRASTRUCTURE LTD

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-004248-004248 / 2017
Diary number: 6161 / 2017
Advocates: APOORV KURUP Vs