Showing 3796 - 3810 of 41947 judgements
21 March 2017
Supreme Court
10 pages
ALI MOHAMMAD BEIGH Vs STATE OF J & K

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004295-004297 / 2017
Diary number: 30372 / 2015
Advocates: RAHUL GUPTA Vs

21 March 2017
Supreme Court
31 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

21 March 2017
Supreme Court
101 pages
T.RAVI Vs B.CHINNA NARASIMHA & ORS. ETC.

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-004731-004732 / 2010
Diary number: 15818 / 2010
Advocates: LAWYER S KNIT & CO Vs REKHA PANDEY

21 March 2017
Supreme Court
27 pages
OM PRAKASH Vs MISHRI LAL (DEAD) REP. BY HIS LR. SAVITRI DEVI

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-004309-004309 / 2017
Diary number: 11506 / 2015
Advocates: RAMENDRA MOHAN PATNAIK Vs

21 March 2017
Supreme Court
17 pages
M/S. BRAKEWEL AUTOMOTIVE COMPONENTS (INDIA) PVT. LTD. Vs P.R. SELVAM ALAGAPPAN

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-004313-004314 / 2017
Diary number: 23601 / 2016
Advocates: SAURABH AJAY GUPTA Vs

21 March 2017
Supreme Court
23 pages
K.SITARAM Vs CFL CAPITAL FINANCIAL SER.LTD.

Bench: R.K. AGRAWAL,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002285-002285 / 2011
Diary number: 6642 / 2011
Advocates: A. V. RANGAM Vs ASHA GOPALAN NAIR

21 March 2017
Supreme Court
4 pages
RAVAL MANHARBHAI KALIDAS Vs BHASKARBHAI CHANDUBHAI PATEL .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004355-004356 / 2017
Diary number: 31861 / 2016
Advocates: VIKASH SINGH Vs

21 March 2017
Supreme Court
23 pages
VASANTHI Vs VENUGOPAL (D) THR. LRS.

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-004311-004312 / 2017
Diary number: 2014 / 2008
Advocates: RAKESH K. SHARMA Vs

21 March 2017
Supreme Court
33 pages
NEERAJ KUMAR SAINY Vs STATE OF U.P .

Bench: DIPAK MISRA,AMITAVA ROY
Case number: C.A. No.-011974-011974 / 2016
Diary number: 31211 / 2016
Advocates: AJIT SINGH PUNDIR Vs

21 March 2017
Supreme Court
60 pages
RAM KISHAN FAUJI Vs STATE OF HARYANA .

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004288-004288 / 2017
Diary number: 18320 / 2016
Advocates: ANUPAM LAL DAS Vs

21 March 2017
Supreme Court
8 pages
PALANISAMY Vs K. DHANPALAN

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-008299-008299 / 2010
Diary number: 27067 / 2010
Advocates: R. CHANDRACHUD Vs RAKESH K. SHARMA

20 March 2017
Supreme Court
3 pages
MAHESH SINGH KISHOR SINGH Vs CHIEF GENERAL MANAGER NAGPUR AREA, W.C.L., KASTURBA NAGAR

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004387-004387 / 2017
Diary number: 5844 / 2017
Advocates: SUSHIL BALWADA Vs

20 March 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MANISH

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004280-004280 / 2017
Diary number: 5933 / 2017
Advocates: SAHARYA & CO. Vs

19 March 2017
Supreme Court
1 pages
KAILASH CHANDRA LENKA Vs JYOTIRANI SARANGI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(Crl) No.-002073-002073 / 2017
Diary number: 3975 / 2017
Advocates: A. P. MOHANTY Vs SURESH CHANDRA TRIPATHY

10 March 2017
Supreme Court
21 pages
IMAX CORPORATION Vs M/S E-CITY ENTERTAINMENT (I) P.LTD.

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-003885-003885 / 2017
Diary number: 34402 / 2013
Advocates: GHANSHYAM JOSHI Vs