Showing 3781 - 3795 of 41947 judgements
23 March 2017
Supreme Court
6 pages
MANTI DEVI Vs KISHUN SAH @ KISHUN DEO SAO .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-002014-002014 / 2009
Diary number: 32928 / 2006
Advocates: T. MAHIPAL Vs GAURAV AGRAWAL

23 March 2017
Supreme Court
1 pages
DAYA NAND Vs VIRMO DEVI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004631-004631 / 2009
Diary number: 19876 / 2008
Advocates: R. N. KESWANI Vs BALBIR SINGH GUPTA

23 March 2017
Supreme Court
24 pages
STATE OF BIHAR & ORS. ETC. Vs ANIL KUMAR & ORS. ETC.

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: C.A. No.-004397-004400 / 2017
Diary number: 23947 / 2011
Advocates: GOPAL SINGH Vs ALOK KUMAR

23 March 2017
Supreme Court
24 pages
FEDDERS CORPORATION Vs FEDDERS LLOYED CORPN. LTD.

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: T.P.(C) No.-000094-000094 / 2000
Diary number: 21180 / 1999

22 March 2017
Supreme Court
4 pages
G N SUBRAMANYA UPADHYAYA Vs SOUMYA M. HEGDE

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004385-004385 / 2017
Diary number: 36684 / 2016
Advocates: RAMESH KUMAR MISHRA Vs

22 March 2017
Supreme Court
3 pages
MAHARASHTRA SHIKSHAN SANSTHA Vs DILIP GANPATRAO LANJEWAR

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-000757-000757 / 2008
Diary number: 32742 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs K. RAJEEV

22 March 2017
Supreme Court
2 pages
VED PRAKASH ARYA @ RAMJEE Vs PANNA LAL .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006908-006908 / 2008
Diary number: 2478 / 2004
Advocates: SHEKHAR KUMAR Vs MANOJ SWARUP AND CO.

22 March 2017
Supreme Court
1 pages
G. RAMA SHARMA Vs GOVT. OF A.P.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-001715-001715 / 2005
Diary number: 2957 / 2005
Advocates: CHANDRA PRAKASH Vs T. V. RATNAM

22 March 2017
Supreme Court
3 pages
GURBACHAN SINGH Vs RAVINDER PAUL MOHINDRA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003939-003939 / 2007
Diary number: 17565 / 2006
Advocates: S. JANANI Vs ANNAM D. N. RAO

22 March 2017
Supreme Court
3 pages
RAM JANKI MANDIR Vs NURUDDIN BHARMAL

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004354-004354 / 2017
Diary number: 27772 / 2013
Advocates: AKSHAT SHRIVASTAVA Vs

22 March 2017
Supreme Court
15 pages
DINSHAW RUSI MEHTA Vs STATE OF MAHARASTRA .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004375-004375 / 2017
Diary number: 31886 / 2015
Advocates: PRAGYA BAGHEL Vs

22 March 2017
Supreme Court
26 pages
GANESH SHAMRAO ANDEKAR Vs THE STATE OF MAHARASHTRA

Bench: ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: Crl.A. No.-000547-000547 / 2007
Diary number: 10536 / 2007
Advocates: MUSHTAQ AHMAD Vs NISHANT RAMAKANTRAO KATNESHWARKAR

22 March 2017
Supreme Court
8 pages
HAKEEM KHAN Vs STATE OF M.P.

Bench: ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: Crl.A. No.-000612-000612 / 2007
Diary number: 28252 / 2006
Advocates: RAJ KISHOR CHOUDHARY Vs

21 March 2017
Supreme Court
63 pages
RAM KISHAN FAUJI Vs STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004288-004288 / 2017
Diary number: 18320 / 2016
Advocates: ANUPAM LAL DAS Vs

21 March 2017
Supreme Court
18 pages
BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH (BMS) ETC. Vs BARANAGORE JUTE FACTORY PLC. ETC.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004298-004299 / 2017
Diary number: 28395 / 2015
Advocates: SATISH VIG Vs