Judgements

28 March 2017
Supreme Court
4 pages

SATISH CHANDER AGGARWAL (D) BY LRS. Vs SHYAM LAL OM PRAKASH, ARHTI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-001464-001464 / 2010
Diary number: 16059 / 2006
Advocates: P. N. PURI Vs ARUN AGGARWAL

28 March 2017
Supreme Court
26 pages

KRISHNEGOWDA Vs STATE OF KARNATAKA BY ARKALGUD POLICE

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000635-000635 / 2006
Diary number: 28460 / 2005
Advocates: P. NARASIMHAN Vs

27 March 2017
Supreme Court
2 pages

STATE OF RAJASTHAN Vs RENU BHATI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004509-004509 / 2017
Diary number: 24846 / 2016
Advocates: RUCHI KOHLI Vs

27 March 2017
Supreme Court
5 pages

A.T.SIVAPERUMAL Vs MOHAMMED HYATH(D) BY LRS.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000587-000587 / 2017
Diary number: 10899 / 2011
Advocates: NEERAJ SHEKHAR Vs A. T. M. SAMPATH

27 March 2017
Supreme Court
4 pages

C.R.RADHAKRISHNAN Vs STATE OF KERALA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004511-004512 / 2017
Diary number: 17178 / 2012
Advocates: PRASANTH P. Vs BINA MADHAVAN

27 March 2017
Supreme Court
4 pages

SHEETAL SHANKAR SALVI Vs UNION OF INDIA

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: W.P.(C) No.-000174-000174 / 2017
Diary number: 8360 / 2017
Advocates: SATYA MITRA Vs

27 March 2017
Supreme Court
26 pages

KARUNANIDHI Vs SEETHARAMA NAIDU

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004490-004490 / 2017
Diary number: 19246 / 2013

27 March 2017
Supreme Court
11 pages

UNION OF INDIA Vs BESCO LTD.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004483-004483 / 2017
Diary number: 21939 / 2014
Advocates: B. KRISHNA PRASAD Vs

24 March 2017
Supreme Court
35 pages

M/S BHUWALKA STEEL INDUSTRIES.LTD Vs UNION OF INDIA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007823-007823 / 2014
Diary number: 1704 / 2014
Advocates: M. P. DEVANATH Vs

24 March 2017
Supreme Court
41 pages

UNION OF INDIA Vs RAKESH KUMAR .

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-003938-003938 / 2017
Diary number: 22199 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

24 March 2017
Supreme Court
10 pages

THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANR. ETC. Vs DR. ANURIKA VAISH AND ORS. ETC.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004406-004418 / 2017
Diary number: 14446 / 2016
Advocates: T. MAHIPAL Vs

24 March 2017
Supreme Court
2 pages

V.K. BALASUBRAMANIAN (DEAD) BY LRS. Vs C. SUMATHI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004546-004546 / 2017
Diary number: 20424 / 2015
Advocates: R. V. KAMESHWARAN Vs

24 March 2017
Supreme Court
3 pages

GOVT OF NCT OF DELHI Vs ANOOP SINGH .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004427-004427 / 2017
Diary number: 5172 / 2017
Advocates: JAGJIT SINGH CHHABRA Vs

23 March 2017
Supreme Court
5 pages

BHAGIRATH AGARWAL Vs M/S SIMPLEX CONCRETE & PILES(INDIA) PVT. LTD. .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007544-007546 / 2008
Diary number: 4968 / 2008
Advocates: MOHAN PANDEY Vs SHARMILA UPADHYAY

23 March 2017
Supreme Court
23 pages

PRANAY KUMAR PODDER Vs THE STATE OF TRIPURA

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: C.A. No.-004393-004393 / 2017
Diary number: 31465 / 2015
Advocates: K. V. MOHAN Vs