Showing 3751 - 3765 of 41947 judgements
30 March 2017
Supreme Court
9 pages
IN RE: Vs TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL

Bench: S.A. BOBDE,L. NAGESWARA RAO

29 March 2017
Supreme Court
3 pages
RAGHUBIR SINGH BISHT(D) TR.LRS. Vs DR. RAGHUNATH SINGH NEGI .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006761-006761 / 2009
Diary number: 7795 / 2008
Advocates: SHALU SHARMA Vs VISHWAJIT SINGH

29 March 2017
Supreme Court
2 pages
NALINI MEHRA Vs GROUP CAPTAIN H. KAUSHAL

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005708-005708 / 2006
Diary number: 23834 / 2005
Advocates: D. M. NARGOLKAR Vs RESPONDENT-IN-PERSON

29 March 2017
Supreme Court
8 pages
GAURI SHANKAR Vs RAKESH KUMAR .

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004513-004514 / 2017
Diary number: 39419 / 2014
Advocates: RAJ SINGH RANA Vs

29 March 2017
Supreme Court
5 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

29 March 2017
Supreme Court
15 pages
M/S. MEENA DEVI JINDAL MED.INS.&RSH&ORS. Vs LT.GOVERNOR, DELHI .

Bench: ARUN MISHRA,S. ABDUL NAZEER
Case number: C.A. No.-001431-001431 / 2008
Diary number: 13908 / 2005
Advocates: BINA GUPTA Vs RACHANA SRIVASTAVA

29 March 2017
Supreme Court
6 pages
VALIYAVALAPPIL SAROJAKSHAN Vs SUMALSANKAR GAIKEVADA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006819-006820 / 2009
Diary number: 29321 / 2007
Advocates: T. G. NARAYANAN NAIR Vs RANJITH K. C.

29 March 2017
Supreme Court
6 pages
CENTRAL BANK OF INDIA Vs M. SETHUMADHAVAN .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-001975-001975 / 2010
Diary number: 27626 / 2005
Advocates: K. RAJEEV Vs JOGY SCARIA

28 March 2017
Supreme Court
0 pages
VIRUPAKSHAPPA GOUDA AND ANOTHER Vs THE STATE OF KARNATAKA AND ANOTHER

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: Crl.A. No.-000601-000601 / 2017
Diary number: 35389 / 2016
Advocates: ANIRUDH SANGANERIA Vs

28 March 2017
Supreme Court
3 pages
SUKHESH CHAND GUPTA Vs MADAN LAL

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004600-004600 / 2017
Diary number: 10188 / 2013
Advocates: ASHWANI KUMAR Vs

28 March 2017
Supreme Court
2 pages
HITENDRA MANUBHAI PATEL Vs KAMAXI HITENDRA PATEL .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000605-000605 / 2017
Diary number: 604 / 2017
Advocates: BALAJI SRINIVASAN Vs

28 March 2017
Supreme Court
15 pages
M/S. BERGER PAINTS INDIA LTD. Vs C.I.T., DELHI-V

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002162-002162 / 2007
Diary number: 20829 / 2006
Advocates: RADHA SHYAM JENA Vs B. V. BALARAM DAS

28 March 2017
Supreme Court
10 pages
H.P. FINANCIAL CORP. Vs ANIL GARG .

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: C.A. No.-000661-000661 / 2008
Diary number: 3046 / 2006
Advocates: BALRAJ DEWAN Vs

28 March 2017
Supreme Court
8 pages
KUNDLA PRESS AND OIL MILL PVT. LTD. Vs STATE OF GUJARAT .

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: C.A. No.-004536-004536 / 2017
Diary number: 31819 / 2016
Advocates: ANIRUDH SHARMA Vs

28 March 2017
Supreme Court
9 pages
KARUNAKARAN Vs V. PADMINI .

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: C.A. No.-004535-004535 / 2017
Diary number: 20917 / 2014
Advocates: A. VENAYAGAM BALAN Vs