Judgements

31 March 2017
Supreme Court
31 pages

BINOY KUMAR MISHRA Vs STATE OF JHARKHAND

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-000246-000246 / 2017
Diary number: 27786 / 2016
Advocates: AMIT K. NAIN Vs

31 March 2017
Supreme Court
32 pages

THE STATE OF TAMIL NADU REP. BY SEC.&ORS Vs K. BALU

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,L. NAGESWARA RAO
Case number: C.A. No.-012164-012166 / 2016
Diary number: 10375 / 2013
Advocates: B. BALAJI Vs S. THANANJAYAN

31 March 2017
Supreme Court
2 pages

SURENDRA WAMANRAO DESHMUKH Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004925-004925 / 2017
Diary number: 7663 / 2017
Advocates: SUSHIL BALWADA Vs

31 March 2017
Supreme Court
2 pages

C.R. YADAV, HCS (RETD) Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004747-004747 / 2017
Diary number: 7158 / 2017
Advocates: PRAKASH KUMAR SINGH Vs

31 March 2017
Supreme Court
2 pages

PREM SINGH GILL Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-008835-008835 / 2015
Diary number: 35407 / 2014
Advocates: NIDHI Vs

31 March 2017
Supreme Court
33 pages

S.M. SRINIVASA Vs STATE OF KARNATAKA

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Special Leave Petition (crl.) 522 of 2000

30 March 2017
Supreme Court
1 pages

MANISH JAIN Vs AKANKSHA JAIN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: REGISTRAR (MISC)
Case number: C.A. No.-004615-004615 / 2017
Diary number: 8427 / 2014
Advocates: CHIRAG M. SHROFF Vs

30 March 2017
Supreme Court
4 pages

SATISH CHANDER AGGARWAL (D) BY LRS. Vs SHYAM LAL OM PRAKASH, ARHTI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001464-001464 / 2010
Diary number: 16059 / 2006
Advocates: P. N. PURI Vs ARUN AGGARWAL

30 March 2017
Supreme Court
7 pages

AHMAD @ MD. AHMAD Vs MD. OSMAN

Bench: R. BANUMATHI,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005654-005654 / 2008
Diary number: 1988 / 2007
Advocates: C. K. SUCHARITA Vs ANITHA SHENOY

30 March 2017
Supreme Court
13 pages

VIMAL SINGH RAJPUT Vs COMPETITION COMMISSION OF INDIA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003588-003588 / 2017
Diary number: 4615 / 2017
Advocates: ANANDH KANNAN N. Vs SHEETAL DANG

30 March 2017
Supreme Court
22 pages

KATTUKULANGARA MADHAVAN (DEAD)THR. LRS. Vs MAJEED .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000400-000400 / 2006
Diary number: 586 / 2006
Advocates: SENTHIL JAGADEESAN Vs

30 March 2017
Supreme Court
17 pages

THE MAHARASHTRA STATE COOP.HOUSING.FIN.C Vs PRABHAKAR SITARAM BHADANGE

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-001488-001488 / 2017
Diary number: 6158 / 2014
Advocates: M. Y. DESHMUKH Vs

30 March 2017
Supreme Court
2 pages

SURESH THAKAR Vs DR. ADITYA PARAKH

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004403-004403 / 2017
Diary number: 9089 / 2017
Advocates: SAMEER SHRIVASTAVA Vs

30 March 2017
Supreme Court
2 pages

RANI DUDEJA Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000615-000615 / 2017
Diary number: 7958 / 2017
Advocates: ANURADHA MUTATKAR Vs

30 March 2017
Supreme Court
11 pages

DELHI ADMINISTRATION Vs KIDARNATH MOHINDERNATH

Bench: ARUN MISHRA,S. ABDUL NAZEER
Case number: C.A. No.-001888-001888 / 2008
Diary number: 15533 / 2006
Advocates: RACHANA SRIVASTAVA Vs