Judgements

Showing 361 - 375 of 41947 judgements
13 December 2019
Supreme Court
29 pages
S. KRISHNA SRADHA Vs THE STATE OF ANDHRA PRADESH

Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001081-001081 / 2017
Diary number: 10587 / 2016
Advocates: K.PARAMESHWAR Vs

13 December 2019
Supreme Court
6 pages
PRABODH CH. DAS . Vs MAHAMAYA DAS

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-009407-009407 / 2019
Diary number: 14897 / 2015
Advocates: RAJAN K. CHOURASIA Vs

13 December 2019
Supreme Court
24 pages
PRANAV VERMA Vs THE REGISTRAR GENERAL OF THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000565 / 2019
Diary number: 15008 / 2019
Advocates: PRASHANT BHUSHAN Vs

13 December 2019
Supreme Court
8 pages
M/S DAFFODILLS PHARMACEUTICALS LTD Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-009417-009417 / 2019
Diary number: 15819 / 2017
Advocates: SIBO SANKAR MISHRA Vs

13 December 2019
Supreme Court
23 pages
SANJAI KUMAR Vs DR. PRABHAT KUMAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-001332-001360 / 2018
Diary number: 23126 / 2018
Advocates: SATYAJEET KUMAR Vs

13 December 2019
Supreme Court
14 pages
RAJNISH KUMAR MISHRA Vs THE STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY DEPARTMENT OF LAW

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009413-009414 / 2019
Diary number: 30502 / 2018
Advocates: ROHIT KUMAR SINGH Vs

13 December 2019
Supreme Court
19 pages
SIRAJ AHMAD Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009412-009412 / 2019
Diary number: 34837 / 2017
Advocates: M. R. SHAMSHAD Vs

13 December 2019
Supreme Court
16 pages
SHAILENDRA RAJDEV PASVAN Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE KRISHNA MURARI
Case number: Crl.A. No.-000333-000334 / 2017
Diary number: 41102 / 2016
Advocates: MONA K. RAJVANSHI Vs HEMANTIKA WAHI

13 December 2019
Supreme Court
7 pages
THE DIRECTOR GENERAL OF POLICE Vs M JEYANTHI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009423-009423 / 2019
Diary number: 13671 / 2019
Advocates: M. YOGESH KANNA Vs

13 December 2019
Supreme Court
11 pages
SHYAM MADAM MOHAN RUIA Vs MESSER HOLDINGS LIMITED

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009429-009429 / 2019
Diary number: 35736 / 2019
Advocates: SHALLY BHASIN Vs

12 December 2019
Supreme Court
17 pages
JASMEET KAUR Vs STATE (NCT OF DELHI)

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(Crl) No.-004858-004859 / 2018
Diary number: 20597 / 2018
Advocates: LAKSHMI RAMAN SINGH Vs

11 December 2019
Supreme Court
24 pages
RAMJI SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001397-001397 / 2014
Diary number: 20963 / 2014
Advocates: DR.RAJEEV SHARMA Vs

11 December 2019
Supreme Court
22 pages
THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REP. BY ITS MEMBER SECRETARY Vs D. RAJAN DEV .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009336-009336 / 2019
Diary number: 36336 / 2016
Advocates: K. V. VIJAYAKUMAR Vs GAGAN GUPTA

11 December 2019
Supreme Court
5 pages
UNION OF INDIA Vs WING COMMANDER ( 24734 AE )L) S.P.RATHORE

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010870 / 2018
Diary number: 33390 / 2018
Advocates: ARVIND KUMAR SHARMA Vs

11 December 2019
Supreme Court
7 pages
JUMANI BEGUM Vs RAM NARAYAN

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009343-009343 / 2019
Diary number: 44366 / 2018
Advocates: KAUSTUBH SHUKLA Vs